Acharya Nagarjuna University - Admission 2015
Centre for Distance Education, Acharya Nagarjuna University is pleased to announce the law admissions for the academic year 2015-16
Course offered:
LL.M.
- Labour Laws
- Constitutional Law and Administrative Law
- Torts and Crimes
- Corporate and Securities Law
Eligibility:
All LL.B/B.L graduates are eligible for admission.
Registration:
Refer to www.anucde.info for complete details of all the courses such as eligibility, fee structure, course structure and list of study centers.
Applications for all the courses can be obtained from the study centers and also from the Centre for Distance Education, Acharya Nagarjuna University by submitting Demand Draft from any scheduled commercial band drawn in favour of "Director, Centre for Distance Education, Acharya Nagarjuna University" payable at Nagarjuna Nagar or Guntur.
Applicant should invariably write his / her name, address and the course name on the reverse side of the Demand Draft.
Cost of Application Form cum Prospectus:
- By Hand: Rs.120.00
- By Post / Internet: Rs.170.00
Important Dates:
Course |
Without Late Fee |
With Late Fee |
LL.M. |
11th May, 2015 |
1st June, 2015 |
Contact:
Centre for Distance Education
Acharya Nagarjuna University,
Nagarjuna Nagar - 522510
Guntur District, Andhra Pradesh
Email: info@anucde.ac.in
Website: http://anucde.info
Download Notification, Application Form