2nd NUALS National Moot Court Competition on Maritime Law
The National University of Advanced Legal Studies (NUALS) is pleased to organize the 2nd National Moot Court Competition on Maritime Law.
Date: 13th - 15th March, 2015
Venue: NUALS Campus, H.M.T. Colony P.O. Kalamassery, Ernakulam
Eligibility:
The competition shall be open for students who are pursuing three or five-year LL.B. Degree course in Universities/Colleges/Law Departments in India.
Team Composition:
- Only one team from each participating institution shall be registered for the competition.
- Each team shall consist of a minimum of two members and a maximum of three members. This team composition cannot be altered under any circumstances.
- Every team shall consist of two speakers and one researcher. No observer/additional member can be part of a team in any capacity. If any fourth member is accompanying the team, he/she will not be allowed to sit and observe the oral rounds, will not be provided accommodation/food and will not be given a certificate by the organizers under any circumstances whatsoever.
Registration:
- Participation in the Competition is restricted to 16 Teams on a First Come First Serve Basis. Teams are required to carefully comply with the registration formalities given below: The organisers, however, reserve the right to increase the number of participating teams.
- Teams interested in participating in the Competition will have to make an initial 'Provisional Registration'. The Provisional Registration shall be done by emailing the scanned copy of the Provisional Registration Form and the Scanned Copy of a Demand Draft for Rs. 2,500/ drawn in favour of "The Registrar, The National University of Advanced Legal Studies" at nualsmaritimemoot@gmail.com. The subject of the e-mail shall be "Provisional Registration".
- The priority of the teams shall be determined in accordance with the date and time of receipt of the e-mail communication containing the scanned copies of the Provisional Registration Form and Demand Draft.
- The last date for Provisional Registration is 23:59 Hrs on 13th February, 2015.
- The Organising Committee shall give a response to the provisional registration and reply to all the eligible teams ordinarily within 24 Hours.
- A waiting list of teams which have e-mailed the provisional registration form shall also be maintained so that they may be given an opportunity to participate in the competition if any of the first 16 teams fail to complete the other registration formalities.
- The teams which have been granted provisional registration shall then e-mail a scanned copy of the Final Registration Forms at nualsmaritimemoot@gmail.com on a date not later than 20th February, 2015.
- The Hard Copy of the Registration Forms and Demand Draft shall be dispatched so as to reach the following address on a date not later than 27th February, 2015:
The Organising Committee,
1st NUALS National MCC on Maritime Law
The National University of Advanced Legal Studies (NUALS),
NUALS Campus, Kalamassery - 683503,
Ernakulam, Kerala
- If a team which has been granted provisional registration fails to e-mail the scanned copy of the Final Registration Form within 20th February, 2015 their Provisional Registration shall stand cancelled and a chance shall be granted to the teams in the waiting list in the order of their position in the waiting list.
- If a team which has dispatched the hard copy of the demand draft fail to turn up for the competition the registration fee shall not be refunded.
Hospitality:
- Accommodation will be provided to all the teams from 6 A.M. on 13th March, 2015 till 9 a.m. on 16th March, 2015.
- For any additional members of any team the host university will not be responsible for his/her accommodation.
- Teams arriving before 13th March, 2015 (6 a.m.) and staying after 16th March, 2015 (9 a.m.) will have to arrange for their accommodation themselves.
- Organisers shall arrange for pick-up from nearest bus station / railway station /airport on request and on receipt of advance travel schedule. No conveyance shall be provided under any circumstance for dropping any team to the bus station / railway station / airport. If the members of a team arrive separately the pick-up facility shall be made available only once for the team.
Important Dates:
Last Date for receiving Scanned Copy of Provisional Registration Form & Scanned Copy of Demand Draft (By E-mail) |
13th February, 2015 |
Last Date for receiving the Scanned Copy of Final Registration Form (Form With Team Details) |
20th February, 2015 |
Last Date for receiving the hard copy of the Final Registration Form (Form With Team Details) and Hard Copy of Demand Draft |
27th February, 2015 |
Last Date for receipt of Soft Copy of Memorials |
6th March, 2015 |
Registration, Submission of Six Copies Each of the Memorials, Allotment of Team Codes, Orientation, Draw of Lots 3 P.M., |
13th March, 2015 |
Preliminary Rounds |
14th March, 2015 |
Semi Finals and Final Semi-final: |
14th March, 2015 |
Final: |
15th March, 2015 |
Contact:
Mr. Jacob Joseph
Faculty Advisor, NUALS Moot Court Society
Phone: +91-9847970233.
Mr. Apoorv Jain
Secretary, NUALS Moot Court Society
Phone: +91-9567775321
Mr. Harikrishnan V.
Phone: +91-7561019209
Mr. Dushyant Tiwari
Phone: +91-9567775331
The Organising Committee,
1st NUALS National MCC on Maritime Law
The National University of Advanced Legal Studies (NUALS),
NUALS Campus, Kalamassery - 683503,
Ernakulam, Kerala
Email: nualsmaritimemoot@gmail.com
Website: www.nuals.ac.in
Download Moot Proposition, Rules
