International Conference on "Equitable Access to Justice: Legal Aid and Empowerment"
Legal Aid Center, ILS Pune is pleased to organize a 2 day International Conference on "Equitable Access to Justice: Legal Aid and Empowerment".
Date: 14th - 15th March, 2015
Themes of the Seminar:
- Access to Justice through Legal Aid: Constitutional and Legal Framework.
- Role of the Bar and the Bench in providing Legal Aid: Challenges and Workable Solutions
- Legal Aid Services in Law Schools and its Sustainability
- Developing Networking and Alliance Initiatives for Social Justice
- Capacity Building, Empowerment and Research
Call for Papers:
Research Papers are invited from Faculty
- Topic: "Working of Legal Aid Centre in Law Colleges/Universities/etc"
- Word Limit : Full paper: 3000words
- Co - authorship is not allowed.
- MSWord (2000-2007).
- Font: Times New Roman; Text - 12; Footnotes - 10
Submission:
- Soft Copy to be mailed to Ms. Ujjwala Sakhalkar ujjwalasakhalkar@yahoo.co.in on or before 20th February, 2015
- One hard copy on A4 paper to be submitted after paper is accepted, and along with the Registration Form.
Registration Fees:
Fees: Rs. 2,000/- payable by Demand Draft drawn in favour of "The Principal, ILS Law College, Pune". (includes lunch, tea and reading material)
Important Dates:
Last date of Paper Submission: |
20th February, 2015 |
Notification of acceptance: |
23rd February, 2015 |
Last date of registration: |
5th March, 2015 |
Contact
Dr Sita Bhatia
Chief Convener
Phone: 91+9881159569
Mr. Santosh Jaybhay
Conveners
Phone: 91+9422348250
Mr. K C Waghmare
Conveners
Phone: 91+9226336695
Ms. Ujjwala Sakhalkar
Conveners
Email: ujjwalasakhalkar@yahoo.co.in
Phone: 91+9422516806
Ms. Sonali Jadhav
Conveners
Phone: 91+9011093230
Email: innovation14@gmail.com
Website: http://www.ilslaw.edu