Indian Journal of Air and Space Law (IJASL): Call for Papers
Indian Journal of Air and Space Law (IJASL) ISSN no. 2394-6091 is a bi-annual journal published by the Centre for Air and Space Law (CASL), NALSAR University of Law. This Journal is first of its kind in India venturing to encourage intellectual debate on the issues of relevance to the domain of Air and Space Law by creating a platform for the interested scholars to participate through their respective contributors. Indian Journal of Air and Space Law (IJASL) aims to steadily build a strong pool of Indian and foreign scholars specialized in the respective domains.
Theme: Air and Space Law
Categories:
- Articles
- Commentary
- Book Review or Short Notes
Length of the Article:
3500- 5000 words: font size: 12; Times New Roman; Space: 1.5
Abstract for the Article:
The article should be accompanied by an abstract of 250 to 300 words which should be placed at the beginning of the paper.
Commentary, Book Review or Short Notes on Contemporary Developments:
Brief Commentary, Book Review or Short Notes relevant to subject matter of journal are invited, preferably within 1000 to 1500 words.
Mode of Submission:
Online only, the manuscript should be accompanied with the author's name, designation, institute,
Number of Author:
Paper can be co-authored however, a maximum of two authors is allowed.
Copyright:
The Journal shall retain all copyright arising out of any publications and only the moral rights will vest with the author.
Deadline:
The last date for submissions is 15th March 2015.
Contact:
Mr. Habib Zafar Khan / Ms. Anita Singh
Associate Editors,
Indian Journal of Air and Space Law (IJASL)
Centre for Air and Space Law (CASL)
NALSAR University of Law, Hyderabad
Phone: 040-23498212
Email: ijasl@nalsar.ac.in, casladmissions@nalsar.ac.in
Website: www.nalsar.ac.in
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