2nd National Law University Odisha Maritime Law Moot Court Competition 2015
National Law University Odisha take great pleasure in inviting your esteemed institution to the 2nd edition of the National Law University Odisha Maritime Law Moot Court Competition, 2015 (MLMCC).
Date: 27th - 29th March, 2015
Venue: National Law University Odisha, Brajbiharipur, Near Naraj Barrage, Sector 13, CDA, Cuttack, Odisha
Eligibility:
- All law schools, faculties of law and other institutions offering a law - related degree program are eligible to participate in the Competition. Each participating institution may send only one Team to the Competition. All participants must be students of the LL.B. (or equivalent) program.
- Students pursuing their Master's degree in law or any post - graduation degree in law are not eligible to participate in the Competition.
- Team members must be bona fide students of the institution they are representing.
Team Composition:
- A Team can have a minimum of two members and a maximum of three members.
- The team must have two designated Speakers and one Researcher in case of a team of three members. For a team of two members, both the members would be the designated speakers.
- Only those members designated as Speakers will be permitted to put forth oral arguments in the Competition. In case a Speaker is unable to argue in the Oral Rounds because of any reason, the Core - Committee may, at their discretion, allow a Team Member who is not a designated Speaker to argue in the Oral Rounds.
- Once registered, a Team will not be permitted to vary the composition of the team in any manner. Changes, if any, may only be made with the prior approval of the Core - Committee (at their discretion), if due reason is shown for the same.
- The Core - Committee may impose a cap on the number of participating teams. The Core - Committee also reserve s the right to debar any team from participating.
Registration:
- Provisional Registration Institutions are required to register themselves provisionally by 28th January, 2015 by sending a mail of intent to participate in the competition to mootsociety@nluo.ac.in.
- Team Registration Institutions are required to confirm the team details of the participating team by sending the scanned copy of the Registration Form along with the scanned copy of the Demand Draft and courier receipt by 8th February, 2015 to mootsociety@nluo.ac.in. The Teams are required to send a demand draft of Rs. 2,500/ - drawn in favour of Registrar, National Law University Odisha payable at Cuttack, Odisha.
The Demand Draft is required to be sent to the following address:
The Moot Society,
National Law University Odisha,
Brajbiharipur, Near Naraj Barrage,
Sector 13, CDA, Cuttack - 753015
The teams shall send the travel details by 25th March, 2015 through email to mootsociety@nluo.ac.in.
Important Dates:
Release of Moot Problem |
18th January, 2015 |
Last Date for Provisional Registration |
28th January, 2015 |
Last Date for Team Registration |
8th February, 2015 |
Last Date to seek Clarifications |
12th February, 2015 |
Release of Clarifications |
20th February, 2015 |
Last Date for Submission of Soft Copy of Memorials |
18th March, 2015 |
Last Date for Submission of Travel Details |
25th March, 2015 |
Dates of the Oral Rounds of 2nd NLUO-MLMCC, 2015 |
27th - 29th March, 2015 |
Contact:
Prof. B. Hydervali
Faculty Coordinator
Phone: +91-9937900801
Ms. Shreya
Convener
Phone: +91-8763091904
Mr. Rishabh Saxena
Co-Convener
Phone: +91-9438804826
Mr. Deepankar Dikshit
Secretary
Phone: +91-8763762152
Mr. Abhishek Toppo
Treasurer
Phone: +91-7873221292
National Law University Odisha
Brajbiharipur, Near Naraj Barrage,
Sector 13, Cuttack Development Authority,
Cuttack - 753015, Odisha
Email: mootsociety@nluo.ac.in
Website: http://www.nluo.ac.in
Download Moot Problem, Rules, Schedule, Registration Form, Travel Form
