Checkmate 2015 - 5th National Moot Court Competition 2015
The Army Institute of Law, as a part of its endeavors of providing and facilitating its support to the student community of the country takes immense pleasure in announcing the 5th Edition of its National Moot Court Competition, "Checkmate 2015".
Date: 20th - 22nd March, 2015
Venue: Army Institute of Law, Sector 68, Mohali, Punjab.
Eligibility:
- Participation is restricted to bona - fide law students either enrolled in the 3 year LL.B. law course or the 5 year integrated law course.
Team Composition:
Only one team from each participating college shall be registered for the competition. Each team shall comprise of three members only (two Speakers and one Researcher).
Registration:
- Participation for the competition is strictly by Invitation.
- The teams should first provisionally register through email by sending a mail to mcs@ail.ac.in (with subject Moot Court Registration Checkmate 2015) by 2nd February, 2015
- After confirmation of provisional registration, the hard copy of the registration form along with a demand draft of Rs. 2500/- INR should be received by the organizers on or before 13th February, 2015 by 1700 hrs drawn in the name of Registrar, Army Institute of Law, Mohali, payable in Mohali.
- The Registration forms shall be sent to:
The Convenor,
Checkmate 2015
National Moot Court Competition,
Army Institute of Law,
Sector 68, Mohali, Punjab - 160062
- No change in the names of the participants shall be permitted after the receipt of the registration form, except at the sole discretion of the organizers.
- Registration fee is non refundable.
Accommodation:
The participants would be provided accommodation for the period of the competition at the premises of the Institute. Please note that separate accommodation will be provided for girls and boys. The accommodation will be provided from 1700 hrs on 19th March, 2015 to 1000 hrs on 23rd March, 2015. The pickup and drop facility will be provided to and from the institute to the railway station, airport and bus stand for the participants. The participating teams are requested to send in their travel details by 6th March, 2015 at or before 23:30 hrs
Schedule:
Deadline for Provisional Registration: |
2nd February, 2015 |
Deadline for Registration (Hard Copy) (Along with a DD for Rs 2500): |
13th February, 2015 |
Deadline for seeking clarifications to proposition: |
22nd February 2015 |
Deadline for Memorial Submission: |
Soft Copy |
6th March 2015 |
Hard Copy |
10th March 2015 |
Oral Rounds: 20th to 22nd March, 2015 |
Registration and memorial exchange |
from 20th March, 2015 (14:00Hrs onwards) |
Prelim I, Prelim II and Quarter Final Rounds |
21st March, 2015 |
Semis - Final Round & Final Round |
22nd March, 2015 |
Contact:
Dr. Bajirao A Rajwade
Faculty Convener
Phone: +91-9814013531
Ms. Gurminder Kaur
Faculty Convener
Phone: +91-8968626446
Ms. Pratiksha Mishra
Student Convener
Phone: +91-7837332542
Ms. Baani Chhibber
Student Coordinator
Phone: +91-9876658773
The Convenor
Checkmate 2015,
National Moot Court Competition,
Army Institute of Law,
Sector 68, Mohali, Punjab - 160062
Email: mcs@ail.ac.in
Website: www.ail.ac.in
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