Anand Law College - 2nd National Moot Court Competition 2015
Anand Law College is pleased to invite you to the second edition of the National Moot Court Competition.
Date: 14th and15th March, 2015
Venue: Anand Law College, SRKSM Campus, Opp. Town Hall, Near Electric Grid, Anand
Eligibility:
- All students currently enrolled in three year or five year LL.B. or LL.M in any Law School/College/University in India, are eligible to participate in the Competition.
- Any recognized Institution/College/University shall be entitled to send only one team to the Competition.
Team Composition:
- Each team shall be comprised of maximum 3 members i.e. 2 speakers and 1 researcher. This number cannot be modified under any circumstances. Teams shall identify such speakers and researcher during registration.
- Teams shall not disclose their identity or that of their institution or city at any time before or during the competition. Such disclosure shall invite penalties including disqualification. The decision for the same shall be at the discretion of the Organizer.
- The college will not provide any facility for any additional member or team coach accompanying the team.
Registration:
- Each team can register provisionally by emailing on alcmootcourtcompetition@gmail.com marked as "Registration: National Moot Court Competition, 2015" as the subject. Registration is strictly on first come first served basis.
- To complete the process of registration, all participating teams are required to submit the complete registration form, duly signed and stamped by the Head of Institution/Principal/Head of Department along with the Demand Draft (DD) of Rs. 2000/- in favour of Anand Law College, Anand. The aforementioned documents must be sent (by post or courier) to
Anand Law College
SRKSM Campus, Opp. Town Hall,
Near Electric Grid, Anand - 388001, Gujarat
- The deadline for registration is at 12 midnight on Monday, 2nd February, 2015.
Hospitality:
Accommodation and food to the participating teams will be provided by Anand Law College, on 14th March, 2015 (from morning.) to 15th March 2015 (till evening.). If the teams require to extent the accommodation facility they should contact the organizing committee. The college will not bear the expenses for extended period of accommodation by any team.
Important Dates:
Last Date of Registration |
2nd February, 2015 |
Last date of Memorial Submission (soft copy) |
1st March, 2015 |
Last date of Memorial Submission (hard copy) |
2th March, 2015 |
Date of Competition |
14th & 15th March, 2015 |
Draw of Lots |
14th March, 2015 |
Prize Distribution |
15th March, 2015 |
Contact:
Dr. Rekhakumari Singh
Assistant Professor & Coordinator
Phone: +91-9033011291
Email: rekhakumari124@ymail.com
Ms. Pragnya Kansara
Teaching Assistant
Phone: +91-9998781360
Email: pragnyakansara@yahoo.com
Ms. Ripal Gupta
Teaching Assistant
Phone: +91-9924117449
Email: gupta.ripal@gmail.com
Mr. Jimit T. Pandit
Moot Court Secretary
Phone: +91-9979758910, +91-7405991552
Email: jimitp297@gmail.com
Anand Law College
[Managed By Shri Ramkrishna Seva Mandal]
SRKSM Campus, Opp. Town Hall,
Near Electric Grid, Anand - 388001, Gujarat
Phone: 02692-252034
Fax: 02692-253925
Email: alcmootcourtcompetition@gmail.com
Website: www.alc.ac.in
Download Notification, Rules