Geeta Institute of Law - 5th National Moot Court Competition 2015
Geeta Institute of Law under the auspicious support of Geeta Group of Institutions is pleased to organize the 5th National Moot Court Competition.
Date: 13th - 14th March, 2015
Venue: Geeta Institute of Law, Village Karhans, G.T. Raod, Samalkha, Panipat
Eligibility:
The Competition is open to students pursuing three/five years LL.B. Degree Course from any recognized Law College/University subject to fulfillment of the registration formalities.
Team Composition:
Each team shall consist of three members (two speakers and one researcher). The researcher will be allowed to argue instead of a speaker with prior permission of the Dean, Geeta Institute of Law.
Registration:
In order to confirm participation, teams of every Institution should register themselves. The registration process consists of the following:
- Each Team is required to send a scanned copy of their duly filled-in Registration form (annexed herewith) to mootcourtgil2015@geeta.edu.in by 10th February, 2015. Subject of the mail should bear "Registration Form for 5th National Moot Court Competition-2015".
- No forms received after the deadline may be considered for registration.
- In case of any changes in the team composition, in terms of the members, the same must be officially conveyed to the Organizers before 10th March, 2015.
- Every participating Team will be allotted a team code which will be communicated in due time via E-mail.
Registration Fee:
- Rs. 3000/- for each participating team consisting of 3 members (with Accommodation in a reputed hotel in the city)
- Rs. 1200/- for every additional member accompanying the teams.
Note: First 10 teams registering will be given Rs. 500/- concession in the registration fees.
The details for Demand Draft/NEFT transactions are given hereunder:
- The Demand Draft shall be drawn in the favour of "Geeta Institute of Law" payable at Panipat.
- Registration Form and Original Demand Draft/Neft details should be send to the address of the Institute and "Registration Form for Geeta Institute of Law 5th National Moot Court Competition-2015" should be super scribed on the envelope by 21st February 2015.The address is as under:
Dean, Geeta Institute of Law,
Village Karhans, G T Raod, Samalkha,
Panipat- 132101, Haryana
Hospitality:
Accommodation shall be provided by the Organizers from the afternoon of 13th March, 2015 to 14th March till afternoon. Teams wishing to stay back on or after 14th March shall have to make arrangements for accommodation and food on their own.
Transportation shall be provided by the Organizers to the Participating teams only at the time of their arrival and departure as per their previously intimated Travel Plan. However, regular bus trips from the Campus would be scheduled by the Institute during the Moot Court Competition.
Important Dates:
Release of Moot Problem and Rules of the Moot Court Competition |
12th January, 2015 |
Last date of Registration |
10th February, 2015 |
Last Date for Submission of Memorials(Soft copy) |
16th February, 2015 |
Last date of Receiving Demand Drafts |
21st February 2015 |
Last Date for submission of Memorials(Hard copy) |
28th February, 2015 |
Contact:
Asst. Prof Sandeep Saini
Moot Court Convenors
Phone: +91-9466406535
Asst. Prof Afreen Almas
Moot Court Convenors
Phone: +91-9992368009
Mr. Ankit Jain
Student Co-ordinators
Phone: +91-9068780001
Ms. Akanksha Gupta
Student Co-ordinators
Phone: +91-9873114999
Geeta Institute of Law,
Village Karhans, G T Raod, Samalkha,
Panipat - 132101, Haryana
Email: mootcourtgil2015@geeta.edu.in
Website: www.geetalawcollege.in
Download Moot Proposition, Rules, Registration Form