Remembering S.P. Sathe - 9th National Moot Court Competition 2015
Professor S.P. Sathe Foundation, set up by the Indian Law Society is pleased to organize three events at ILS Law College, Pune on a specific theme with a view to commemorate his contribution to Indian Jurisprudence and Social Action and to encourage academic pursuit of law students. The three events are: a Memorial Lecture, a Conference, and a Moot Court Competition. The year 2015 will see the ILS holding the 9th Remembering S.P. Sathe National Moot Court Competition.
Date:13th - 15th February, 2015
Venue: Indian Law Society, Pune at the ILS Law College, Pune.
The theme for this year's Sathe memorial events is: "Developments in Private International Law, with special reference to India"
Eligibility:
Students enrolled in a full-time or part-time bachelors or masters law programme at the time of the competition are eligible to compete in the Competition. Each College/Law School or University may enter one team only.
Team Composition:
A team shall be composed of either:
- Two Members: both speakers, OR
- Three Members: two speakers and one researcher.
Number of Participating Teams:
Twenty-four teams only shall participate in the Competition, on first come first served basis, including the team of ILS Law College, Pune.
In case there is an odd number of participating teams, ILS Law College, Pune will nominate a non-competing dummy team that will not proceed beyond preliminary rounds.
Team members must carry current identity-cards issued to them by their institution. Team members will not reveal their identity or of their institution during the progress of the competition, in the memorials, and even if requested by judges, failing which the team will face disqualification.
Teams may submit written requests for clarifications regarding the Module, comprising the Competition Case file and the Rules. Teams may submit requests for clarifications by email to sathemoot2015@gmail.com.
Registration:
- The duly completed Registration Form and scanned copy of with all team details must be submitted by email to: sathemoot2015@gmail.com by 20th January, 2015.
- No change in the names of the participants shall be permitted after the receipt of the Registration Form, except at the sole discretion of the Organisers.
- All teams shall be given a ''Team Code'' by the Organisers on validation of their Registration Form and Demand Draft.
- Thereafter the teams shall use their designated "Team Code" for all correspondence with the Organizers.
- The same team code must be used by the teams during the submission of Memorials and during all the Rounds of the Competition.
Registration Fee:
- Registration fee for participation in the Competition is INR 3000/- exclusive of accommodation.
- Registration fee is to be paid by Demand Draft drawn in favour of "Principal ILS Law College Pune" payable at Pune.
- The scanned copy of the Demand Draft must be submitted by email to: sathemoot2015@gmail.com by 20th January, 2015.
- The Demand Draft (along with the hard copy of the Registration Form) must reach ILS Law College, Pune on or before 25th January, 2015.
Accommodation:
Participants can avail accommodation for the days of the competition only, i.e. 13th, 14th and 15th of February, 2015.
Teams which require accommodation must mention the same in the Registration Form and make additional payment accordingly. Accommodation charges for the days of the Competition is Rs. 2000/- per participant.
Important Dates:
Release of Competition Module |
8th January, 2015 |
Last Date for sending clarifications to Competition Module |
15th January, 2015 |
Participants will receive responses to clarifications latest by |
20th January, 2015 |
Last Date for sending soft copy of Registration Form and scanned copy of Demand Draft by Email |
20th January, 2015 |
Hard copy of Registration Form and Demand Draft must reach Organisers on or before |
25th January, 2015 |
Last Date for sending soft copy of Memorials by Email |
2nd February, 2015 |
Confirmation of Travel Itinerary of Teams by Email |
2nd February, 2015 |
Hard copy Memorials must reach Organisers on or before |
5th February, 2015 (Parcel should be postmarked 2nd February, 2015) |
Inauguration, Draw of Lots, and Exchange of Memorials |
13th February, 2015 |
Preliminary Rounds |
14th February, 2015 |
Semi-Finals and Final |
15th February, 2015 |
Contact:
Mr. Rudraneel Chattopadhyay
Student Conveners
Phone: +91-7738322123
Ms. Sneha Visakha
Student Conveners
Phone: +91-9168980169
Mr. Sathya Narayan
Faculty Convener
Honorary Director
Institute of Advanced Legal Studies, Pune
ILS Law College
Law College Road, Deccan Gymkhana,
Pune, Maharashtra 411004
Email: sathemoot2015@gmail.com
Website: www.ilslaw.edu
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