NLSIU - Three Day Certificate Course in Arbitration
National Law School of India University, Bangalore is organizing a three day certificate course in Arbitration. The course will cover all forms of Arbitration, including Government, Commercial, Investment and Non-commercial arbitration.
Date: 6th - 8th February, 2015
Venue: R Krishnappa Memorial Hall, Academic Block, National Law School of India University, Bangalore
Who can attend?
The course is designed for professionals, scholars, teachers and practitioners who are familiar with legal reasoning and concepts of Alternative Dispute Resolution. Those interested in gaining knowledge, skill and expertise in arbitration must attend. Attendance is compulsory. On Completion of the course, the participant will be awarded with a Certificate from NLSIU. No accommodation shall be provided by NLSIU.
Course Fee:
Mode of payment: DD in favour of The Registrar, NLSIU, payable at Bangalore. Write Name, Email ID and Contact number on the reverse side of the DD.
Admission:
First cum first basis (Limited seats), interested candidates can register by sending an email to: ded@nls.ac.in, Phone: 080-23160524/29
Contact
Dr. Sairam Bhat
Course Coordinator,
Associate Professor,
NLSIU, Distance Education Department,
National Law School of India University
Teachers Colony, Chandra Lay, Nagarbhavi,
Bengaluru, Karnataka 560242
Phone: 080-23160524/29
Email: ded@nls.ac.in
Website: www.nls.ac.in
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