R. K. Jain Sports Law Knowledge Lecture & Seminar on "The New Developments in International Sports Law & CAS Jurisprudence with Perspective of Sports Law in India"
Date & Venue:
Saturday, 26 February, 2011. The seminar will take place in the Plenary Hall of the Indian Law Institute, Bhawan Das Road, New Delhi. (In front of the Supreme Court of India)
Hotel reservations for out Station Delegates:
Participants are responsible for the booking of their hotel accommodation. A significant number of rooms have been reserved in the Guest House of the Indian Law Institute and some Hotels in New Delhi for 26 February, 2011 on reduced rates. You may book your accommodation along with your Registration by paying an additional charge of 500.00 along with Registration fee.
Registration:
Interested delegates may register until 15 February 2011 by filling in the attached form along with the abstract and full paper for presentation in this Seminar and returning it by email to the dramaresh@sportslawindia.info, alternatively, one can also register online at http://www.sportslawindia.info or http://www.aicpe.ac.in. The last date of submitting abstract and full text of the paper for presentation is 20 February 2011.
The Registration fee is 1,000.00. Which shall be deposited in the bank account number of the, "All India Council of Physical Education" is 309200210021639 in the Punjab National Bank, New Delhi. For RTGS/NEFT IFS Code is PUNB0309200. Please quote the reference "Seminar Sports Law India" in your payment order. The participation fee includes the conference Registration and Participation volume.
Please note that the number of participants is limited. Therefore, we kindly request you to transfer your registration fee upon registering for the seminar, in any event be made by 15 February 2011. An admission card for the seminar will be sent to you within 7 days after realization of the registration form along with the Registration fee in the account of the All India Council of Physical Education, on the basis of the first come first serve basis.
The Registration fee for Advocates, members of the AICPE, Sports Law India and Asian Council of Arbitration for sports is free as the same will be sponsored by R. K. Jain Lawyer's Welfare Society, AICPE, Sports Law India and ACAS.
Contact Details:
President, R.K. Jain Lawyer's Welfare Society Advocate,
Vice President, Supreme Court Bar Association
418, Shetalwad Lawyers' Chambers
Supreme Court of India Bhagwan Das Road,
New Delhi - 110001
Mobile: +919811022537, +919717001551
Website: http://www.sportslawindia.info, http://www.aicpe.ac.in
E-mails: dramaresh@sportslawindia.info, jaina.pk@gmail.com, secretary@aicpe.ac.in
Download Registration Form