Pharma IPR India 2015
CPhI conferences is pleased to organize its 4th edition of the Pharma IPR Conference in Mumbai, India
Date: 11th - 13th February, 2015
Venue: Holiday Inn Mumbai, International Airport Mumbai, India
This premier event will have IPR and legal heads from India's leading Pharma and Bioharma companies and patent attorneys from 15+ regions across the globe to discuss recent case studies, patent laws and litigation strategies related to Pharma IPR.
Theme:
Litigation and Prosecution Case Laws in Pharma and Biopharma
Pricing and Discounts:
Package |
Delegate |
Early Bird! (Book and Pay before 30th January 2015) |
Standard Rate |
All Access:
Day Conference (11th - 13th February, 2015) |
Indian |
INR 35,000 + tax = INR 39,326 |
INR 37,000 + tax = INR 41,573 |
International |
$1,200 + tax = $1,348 |
$1,300 + tax = $1,461 |
*A service tax of 12.36% applies to all bookings
Contact:
Phone: +91-022-61727001, 022-61727000
Email: conferences-india@ubm.com
Website: http://pharmaipr-india.com/
