Balaji Law College - 10th All India Moot Court Competition
Balaji Law College is pleased to invite your participation in the 10th All India Moot Court Competition. Balaji Law College has been conducting this Moot Court Competition since 2004 with participation from various prestigious Law Colleges from all over India.
Date: 27th - 28th February, 2015
Venue: Balaji Law College, Survey No- 3/1+4, Aundh Ravet Road, Tathawade, Pune
Eligibility:
- All Law Colleges, Universities and Law Schools in India can send their team(s) for the Competition.
- All regular students of three years or five years Law course during Academic year 2014- 15 are eligible for the Competition.
Team Composition:
- Team shall comprise of three members consisting of two mooters and one researcher.
- Secret codes shall be allotted to each team immediately after the provisional registration form is submitted so that identity of the teams is not disclosed.
- The team code should be used for all further communications and submission of the memorials.
- Teams are expected not to disclose their identity in any manner, which may lead to their disqualification from the competition. Further no scouting is allowed.
- Any discussion by the team members, in respect of competition or moot problem or any substantive matter related with the competition, with the other teams, their faculty (if present), their own friends or any other person, after commencement of the competition, shall be held as breach of Code of Conduct of the Competition and both such teams shall be liable to be disqualified from the Competition.
Registration:
- Teams intending to participate in the Competition are required to submit the provisional registration forms on or before 15th January, 2015.
- Teams are required to submit the scanned Provisional Registration Forms duly signed by the Principal of respective college on 15th January and also mail it by post or submit in person.
- The first selection of teams will be on the basis of written memorials.
- The soft copy of the written memorials shall be submitted on or before 30th of January 2015.
- The memorials will be evaluated by a team of eminent legal experts. The best 16 teams from registered teams will be selected after evaluation as per the criteria stated below and will be invited to participate in oral rounds in Pune.
- The result of evaluation of memorials will be declared on 5th of February 2015.
- Selected team should submit hard copies of memorials on or before 15th February.
- Short listed teams should report on 27th February at 8.45 a.m. for final compulsory registration, failing which teams will not be allowed to contest.
- No registration fee is required for the participation in the Competition.
Accommodation:
- Travelling and dearness allowance of the participants shall be paid by their respective colleges.
- Accommodation shall be provided to the participants by the organizers from 26th to 28th February, 2015 only (teams from Pune will not be provided with accommodation)
- The requirement of accommodation shall be conveyed at the earliest as it will be provided on first come first serve basis due to limited seats.
Important Dates:
Submission of Provisional Registration forms |
15th January, 2015 |
Submission of Written Memorial (Soft copy) on or before |
30th January, 2015 |
Declaration of results of memorial evaluation and short listing of participating teams. |
5th February, 2015 |
Submission of Written Memorial (Hard copy) for selected teams only. |
15th February, 2015 |
Reporting, Registration of the teams and Inauguration |
27th February, 2015 |
Draw of lots |
27th February, 2015 |
Preliminary Round |
27th February, 2015 |
Semi-final Round |
27th February, 2015 |
Grand Finals and valedictory |
28th February, 2015 |
Contact:
Balaji Law College (BLC)
S.No. 3/1+4, Aundh Ravet Road, Tathawade,
Pune - 411033
Phone: 020-30593035/34/33
Fax: 020-30593032
Email: blcmoot@gmail.com
Download Invitation, Moot Problem 1, Moot Problem 2, Registration Form, Rules