6th G. H. Raisoni Law School & ISIL National Moot Court Competition - 2011
Date and Venue:
The 6th G.H. Raisoni Law School, Nagpur and Indian Society of International Law National Moot Court Competition, 2011 shall be held on the 4th, 5th and 6th of March 2011 at the premises of the G. H. Raisoni Law School, B-37, Shraddha Park, MIDC, Hingna - Wadi Road, Nagpur- 440028.
Language:
The competition shall be in English.
Eligibility:
Participants should be currently pursuing their bachelors' degree in law
year LL.B programme or 5 year LL.B programme. All participants should submit bonafide certificates along with the registration form.
Accommodation, Food & Transport:
Accommodation, food and transport between the guest house/hotel and the competition venue to the participating teams will be provided by G. H. Raisoni Law School, Nagpur. Accommodation will be provided for only three participants (one researcher and two mooters) from 4/03/2011 evening to 7/03/2011 morning. Accommodation and / or certificates will not be provided for any
additional members. The ticketing shall be borne by the team themselves the organizers will not be sponsoring the tickets to any participating teams.
Registration:
Teams must register themselves on or before 15th February 2011. The registration forms along with the Demand Draft (DD) of Rs. 1000 in the name of G.H Raisoni Law School, Nagpur towards registration fees should be sent on the following address:
Moot Court Association,
C/o Sankalp Anantwar
32/5, Priyadarshani Nagar,
Near R.T.O, Civil Lines,
Nagpur - 440001
Any clarification for the competition can be sought from:
Saurabh Tapadia (General Secretary, GHRLS) +91-99605-87112
Sankalp Anantwar (Vice - President, MCA) +91-98232-13698
Pranjali Madnani (Member, MCA) +91-93709-28323
Download Registration Form, Moot Court Problem
