5th Justice P.N. Bhagwati International Moot Court Competition 2015
Bharati Vidyapeeth Deemed University New Law College, Pune is pleased to invite you to the Justice P.N. Bhagwati 5th International Moot Court Competition on Human Rights
Date: 21st - 22nd March, 2015
Venue: Bharati Vidyapeeth Deemed University, New Law College, Pune
Eligibility:
All law schools, law faculties, and institutions with international law related degree programs are eligible to participate in the Competition.
A person may be a Team Member if he or she:
- is pursuing a law degree or an international law - related degree;
- is enrolled at an eligible institution as a full - time student during the relevant Competition year and plans to participate in the Competition on behalf of that institution;
- has not engaged in the practice of law in any jurisdiction after graduating from any type of law degree program; and
- is not pursuing any post - graduate degree programme from any university or institution.
The number of participant teams shall be restricted to 20. The preference to teams shall be given in order of their registration. The organizing committee will have the sole and absolute discretion to short list the participants. The decision of organizing committee will be final and binding on all concerned.
Team Composition:
Each team shall comprise of two speakers and one researcher. The team shall send their particulars to the organizers by the dates to be decided by the administrators, on the college letter - head duly signed by the Principal/Directors/Dean as the case may be. The teams shall additionally send their particulars by email to the organizers.
Hospitality:
- The organizers will not be responsible for making travel arrangements or providing any charges whatsoever for teams participating in the competition.
- Teams requiring transport to/from hotel on arrival/departure would be required to provide clear details and particulars of arrival and departure details at least fifteen days before the date of competition.
- The organizers will provide boarding and lodging for three days namely, 20th, 21st & 22nd March, 2015 to three participants only.
- The organizers will not be responsible for providing or arranging transport or accommodation for teams arriving prior to 20th March, 2015.
- The organizers will not be responsible for providing accommodation or transport to any other accompanying person with the team.
- Participating teams are requested to reserve their travelling tickets well in advance and make their travel comfortable.
- Accommodation and travelling services shall not be provided to the teams from law schools located in Pune.
Important Dates:
Release of official rules and regulations |
30th December, 2014 |
Registration opens. |
1st January, 2015 |
Last date for request from teams for Corrections and clarifications to the compromise. |
30th January, 2015 |
Anticipated release date of correction & Clarifications to the compromise |
10th February, 2015 |
Last date for Submission of Memorials |
25th February, 2015 |
Orientation programme |
20th March, 2015 |
Inauguration ceremony and Commencement of preliminary rounds |
21st March 2015 |
Final Round and Valedictory Programme |
22nd March, 2015 |
Contact:
Prof. Dev Chopra
Moot Court In-Charge
Phone: +91-9822910733
Email: devchopra1717@gmail.com
Prof. Aman Mishra
Faculty Co-ordinator
Phone: +91-9637109415
Email: amanmishra579@gmail.com
Mr. Ranit Basu
Student Co-ordinator
Phone: +91-9004463407
Email: ranit.basu@gmail.com
Mr. Shivam Utkarsh Sahay
Student Co-ordinator
Phone: +91-917385214929, +91-7762845672
Email: shivamutk@hotmail.com
Bharati Vidyapeeth Deemed University,
New Law College, Erandwane,
Pune - 411038
Email: nlcmootsociety@gmail.com
Website: www.bvpnlcpune.org
Download Invitation, Compromis, Rules, Team Registration Form, Schedule
