International Journal of Law and Legal Jurisprudence Studies (Vol. 2 Issue 1): Call for Papers
The International Journal of Law and Legal Jurisprudence Studies (ISSN: 2348-8212) is a peer reviewed, open access, online journal in English for the enhancement of research in various discipline of Law. The journal is an endeavor to promote high quality legal research. Submit your write-ups in the form of Case Comments, Legislative Comments, Short Articles, Long Articles and Book Reviews. The submissions should be well-researched and involve critical analysis of domestic or international legal issues/developments that are relevant and contemporary.
Categories:
- Articles (5,000-15,000 words)
- Short Articles (5,000 words)
- Essays (3,000 words)
The above limits are exclusive of footnotes. We are also open to discussing potential submissions that are substantially longer or shorter. Please get in touch with us for further information and to discuss any such proposals you may have. However, please note that we do not accept unsolicited book reviews.
Any footnoting style may be adopted as long as it is internally consistent.
Plagiarism:
We only accept previously unpublished submissions. All submissions will be subject to a plagiarism check.
Deadline:
Although we accept submissions on a rolling basis, the first deadline for submissions will be 20th January, 2015.
Submission Guidelines:
Please send in your submissions in MS Word (*.doc or *.docx) or Open Office (*.odt) to journal@ijlljs.in along with the following information:
- Name
- Institution
- Position / Year of Study
- Author contact information
- An abstract of not more than 200 words
Contact
Mr. S.K. Vashist
Phone: +91-9805477185
Email: journal@ijlljs.in
Website: www.ijlljs.in