3rd NHRC - LC-I National Moot Court Competition, 2015
Law Center - I, Faculty of Law, Delhi University, Delhi in collaboration National Human Rights Commission is organizing the 3rd NHRC - LC-I National Moot Court Competition.
Date: 20th - 22nd February, 2015
Venue: Law Centre-I, Faculty of Law, Chhatra Marg, University of Delhi - 110007.
The NHRC - LC-I National Moot Court Competition has been running a successful course, with remarkable response from Law teams across the country in its previous two years. Last year saw participation from 56 teams country-wide, coming from traditional central universities and national law universities.
Having successfully hosted 2 Competitions of such magnitude, we are looking forward to organize a more exciting and enriching experience for all the teams participating in the event this year.
The Proposition for the Competition will be available on 15th December, 2014.
Schedule:
Last Date of Provisional Registration: |
15th January, 2015 |
Last date for Submission of Memorials: |
Soft Copy: 30th January, 2015 |
Hard Copy: 2nd February, 2015 |
Last date for Sending Team Details, hard copy of Registration form and demand draft: |
30th January, 2015 |
Confirmation to the participating teams: |
6th February, 2015 |
Contact:
Law Centre-I, Faculty of Law
University of Delhi, Delhi - 110007
Phone: 011-27667991, 27667725 (Extn. 1520)
Email: mootcourtsociety.lc1@gmail.com
Website: mootcourtsocietylc1.wordpress.com
Download Invitation, Schedule
