Winter Certificate Course on Nuclear Law
Nuclear Law Association, India (NLA) & TERI University, New Delhi (TU) is pleased to jointly organize the Winter Certificate Course on Nuclear Law
Date: 12th -16th January, 2015
Venue: TERI University, Institutional Area, Vasant Kunj, New Delhi
Objective:
The objective of the NLA-TU Winter Course is to:
- Provide the participants with a basic understanding of nuclear science and technology;
- Understand the special nature of India's nuclear history and international engagement;
- Expose the participants to the functioning of a nuclear power plant;
- Comprehensively equip students to critically examine international nuclear law; and
- Study India's nuclear law, regulatory process and judicial decisions.
Study Trip to a Nuclear Power Plant:
In association with Nuclear Power Corporation of India Limited a technical study trip to Narora Nuclear Power Plant in UP is planned. The trip is only for Indian nationals.
Faculty:
Senior Legal, Scientific, Industry and Diplomacy Professionals from:
- International Atomic Energy Agency (IAEA)
- Department of Atomic Energy, India
- OECD - Nuclear Energy Agency (OECD-NEA)
- Nuclear Insurance Industry; Research Institutes & Legal Community
Participants (max. 30):
- Lawyers, law teachers and researchers, and legal advisers and counsels
- Nuclear scientists and officials nuclear institutions
- Representatives from regulatory institutions
- Company professionals
- Ph.D. students, and 4th and 5th year law students
Fees for 5-day course
- Rs. 25,000/- per person
- Rs. 40,000/- for two person from the same organisation
- Rs. 50,000/- for three person from the same organisation
- Rs. 10,000 for NLAI Members
- Rs. 5,000/- for Students
Contact:
Dr. M.P. Ram Mohan
Course Director
Fellow, The Energy and Resources Institute (TERI)
Phone: +91-9212763410
Email: mprmohan@teri.res.in
Els Reynaers Kini
General Secretary, Nuclear Law Association
Partner, M V Kini & Co.
Phone: +91-9821870055
Email: secretary@nlain.org
Download Brochure, Accommodation Options