Mergers, Acquisitions and Corporate Restructuring
Increasing mergers, acquisitions and corporate restructuring activities are a sign of a maturing market. India is emerging as a active market for M & A activity. During the first half of this year M & A activity grew by 30.68% to USD 23 billion on a YOY basis. In the first six months of 2014, M & A deals worth USD 23 billion were recorded, while the value in the same period in the previous year was USD 17.6 billion. With the new central government in India in favour of liberalising business norms, M & A are here to stay.
VCCircle Training's upcoming two-day workshops on M & A and corporate restructuring will provide conceptual and practical insights and bring out significant methodologies for M & A and corporate restructuring from various aspects viz. finance, tax, legal, statutory, valuation and other aspects, it will also focus on governance issues of corporate restructuring.
Date: 11th - 12th December, 2014
Venue: Hotel The Royal Plaza 19, Ashoka Rd, New Delhi 110001
Who Should Attend?
- Promoters
- Managing Directors & Senior Management
- CEOs & CXOs
- CFOs & Financial Heads
- Executives of M & A Team
- Legal Heads & In-house Counsels
- Investment Banks
- Valuation Professionals
- Chartered Accountants
- Directors of Strategic Planning
- PE/VC Funds
- Banks, FIs and FIIs
- Merchant Bankers
- Law Firms & Business Consultants
Online Registration Form:
https://www.eventavenue.com/attReglogin.do?eventId=EVT5212
Contact:
Mr. Fazal Misbah
Sr. Manager Training
Email: fazal.misbah@vccircle.com
Mosaic Media Ventures Pvt. Ltd.
C-125 A,Second Floor, Sector 2
Noida - 201301
Phone: 0120-4171111
Fax 0120-4171124
Email: training@vccircle.com
Website: http://training.vccircle.com/node/181
Download Agenda, Registration Form