Rostrum - Online Certificate Course on Advanced Legal Drafting
This course is designed to give students practical preparation in drafting and analyzing various legal documents. This course is very useful for students interested in working in a law firm and practicing commercial law (be it corporate, finance, intellectual property, environmental, real estate, etc.). The course will also appeal to those interested in business litigation who would like to gain an understanding of the law underlying contractual provisions and in contract analysis and those curious about the work of transactional lawyers.
Course Syllabus:
The course offers a wide range of realistic legal research, writing and drafting problems. All the modules are supplemented by home work and assignments. The course also includes an online final exam of 50 questions. The final grades in the course will be determined on the basis of score in the final exam.
The course material is prepared by professionals including lawyers and academicians with an intensive experience in the areas of transactional laws, contracts, business law, property laws and legislative drafting.
The course is divided into following modules:
- Introduction to Legal Drafting
- Drafting of Affidavits
- Drafting of Agreements
- Drafting under Company Law
- Drafting of Notices
- Drafting of Deeds
- Drafting & Review of Contracts
Eligibility:
The course is designed exclusively for students and professionals from legal background. The course will also prove useful for Company Secretaries and Chartered Accountants and students from the related field.
Course Fees:
- Course Fees: Rs. 1200/-
- Early Bird Registration Fee: Rs. 600 for 1st 200 Registrations.
The course fee can be paid online using credit/ debit cards or via internet banking using our secure online payment servers.
Deadline:
The last date for registration is 28th November, 2014.
Contact:
Phone: +91-8223988007
Email: info@rostrumlegal.in
Website: www.rostrumlegal.in
