Campus Law Centre Student Law Review (Vol. III): Call for Papers
The Students' Union, Campus Law Centre, Faculty of Law, University of Delhi is pleased to invite submissions for the third volume of the CLC Student Law Review.
The student edited and peer-reviewed publication is solely dedicated to submissions from students. Students of law from all universities across all academic levels are welcome to submit papers to the Review. An abstract must accompany the papers. Joint authorship of a maximum of 2 authors is permitted.
Categories:
- Long Articles: 5000-7000 Words
- Short Articles: 3000-4000 Words
- Case Comments: 2000 Words
- Legislative Comments: 2000 Words
- Book Review: 1500 Words
Deadline:
The last date for submission is 10th January, 2015 (11.59 pm).
Important Dates:
Completion of initial review by 2 Editors and completion of peer review |
20th February, 2015 |
Communication of Conditional Acceptance with recommended changes |
24th February, 2015 |
Communication of Rejection, with reasons |
24th February, 2015 |
Deadline for revised submission by author(s) |
8th March, 2015 |
Last Date for withdrawal of the manuscript by the author(s) |
8th March, 2015 |
Editing, formatting and proof reading; Final Decision; Accepted entries sent to author(s) for final review |
22nd March, 2015 |
Final submissions by author(s) |
27th March, 2015 |
Contact:
Email: clcstudentlawreview2014@gmail.com
Website: http://clcstudentlawreview.wordpress.com/
