International Virtual Conference on Law & Justice (IVCLJ) 2014
The International Forum for Research & Analysis, invites you to participate in one of its kind, the "IVCL J 2014". The conference foresees to provide an opportunity for academicians, legal practitioners, research scholars and students to exchange ideas, and discuss upon emerging issues in the field of law.
Objectives:
- To provide a forum for academicians, curriculum developers, students, researchers' scholars, practitioners, service providers and other interested persons from the field of law , to discuss the contemporary issues in law .
- To encourage students to be involved in the research process, in order to achieve Comprehensive Excellence.
- To produce a collection of scholarly papers presented and to share knowledge.
Themes:
Administrative Law |
Corporate Finance Law |
Competition Law |
Human Rights Law |
Law and Outer Space |
International Economics and Trade Law |
Civil and Criminal Law |
Conflict of Laws |
Immigration law |
Banking and Investment Law |
Law of Torts |
Tourism Law |
Environmental law |
Intellectual Property Law |
Aviation Law |
Land Laws |
Media and Law |
Labour Law and Social Policy |
Law of Insurance |
Transfer of Property |
Law and Health |
International Humanitarian Law |
Constitutional Law |
Cyber Law |
Contract Law |
Law and E-Commerce |
Taxation Law |
Family laws |
Law of Energy |
Public International Law |
Law of the Sea |
Women and Law |
Note: Any sub themes can be used under the above mentioned themes
Submission Procedure & Format:
- The paper presenters should send their abstract ( not more than 300 words ) & full paper (not more than 4,000 words in MS Word, Times New Roman, font 12, spacing 1.5, justified with no page numbers and no page borders ), within 20th November 2014 to submit@iffraa.com.
- Any uniform mode of citation is accepted, footnotes should be used, and end notes are not allowed.
Papers will be peer reviewed by members of the committee, other independent reviewers.
Once the paper is accepted, the authors should register within the prescribed date by paying the requisite fee. Once the registration is done , the authors will be intimated to send a power point presentation of not less than 25 slides and not more than 30 slides, which will be uploaded in the website of the forum under virtual presentation section.
This virtual presentation section will enable all the participants to have access to all power point presentations.
Abstracts and papers will be published in online journal with ISSN as per the given schedule.
Important Dates:
Abstract & Full paper submission |
20th November, 2014 |
Intimation of Acceptance |
30th November, 2014 |
Registration and payment of fee |
9th December, 2014 |
Submission of Power point presentation |
20th December, 2014 |
Uploading of Online presentation |
30th December, 2014 |
Publication in ISSN Online journal |
9th January, 2015 |
Dispatching of Certificate of presentation, certificate of publication and journal issue in CD |
10th January, 2015 onwards |
Registration Fee:
|
Single Author |
Co-author |
Faculty |
Rs. 2,200/- |
Rs. 3,200/- |
Students/Research Scholars |
Rs. 1,600/- |
Rs. 2,400/- |
The registration fees include:
- Publication of full research paper in ISSN online journal
- Certificate of publication
- Certificate of paper presentation
- Journal issue in CD
- Upload to the IFRA Conference link
Contact:
Email: enquiry@iffraa.com
Website: www.iffraa.com
Download Notification
