7th Symbiosis - B. Krishna Memorial National IPR Moot Court Competition, 2015
Symbiosis Law School, Pune in association with Krishna and Saurastri Associates (Patent and Trade Mark Attorneys), having offices at Ahmadabad, Bangalore, Mumbai, Pune and New Delhi, will be holding the 7th Symbiosis - B. Krishna Memorial National IPR Moot Court Competition, 2015.
Date: 6th - 8th February, 2015
The competition will focus on Domestic and International Legal Issues relating to Intellectual Property Law. The moot proposition this year is based on Patent Laws and more specifically deals with the issue of patentability of incremental Innovations in Pharmaceutical Industry.
Eligibility:
This competition shall be open to all students pursuing Undergraduate Law Degree Programme (3 Year LL.B or 5 Year integrated B.A./B.B.A./B.S.L/B.Sc, LL.B.) in any Law College/ Law School/ Law Faculty of University in India.
Registration:
- The maximum number of participants per team shall be restricted to 3 out of which 2 shall be Speakers and 1 shall be Researcher. A team may also consist of only 2 Speakers.
- The participation shall be restricted to the first 32 teams who confirm their participation on 'first come first serve' basis.
There will be a registration fee of Rs. 2,000/- per team. The participation of the college shall be confirmed only upon the receipt of an e-mail confirming the participation from the official e-mail ID of the Principal / Director / Vice Chancellor / Head / Faculty-in-charge, Moot Court along with the scanned copy of the Demand Draft of Rs. 2000/- (Send the email & scanned copy of the Demand Draft at symbiosismoot@symlaw.ac.in on or before 15th December, 2014).
The demand draft should be drawn in favour of "Director, Symbiosis Law School, Pune" payable at Pune.
Prizes:
- Best Team - Rs. 25,000/-
- Runner up Team - Rs. 18,000/-
- Best Memorial - Rs. 10,000/-
- Best Advocate - Rs. 7,000/-
- 2nd Best Advocate - Rs. 4,000/-
Important Dates:
Release of Moot Problem |
10th November, 2014 |
Last Date for Submission of Demand Draft (Soft Copy) |
15th December, 2014 |
Last Date for Submission of DD, Registration Form & Contact Details of the Participants (Hard Copy) |
20th December, 2014 |
Last Date for Clarification |
22nd December, 2014 |
Release Date of List of Clarifications |
30th December, 2014 |
Last Date of Submission of Travel Form |
15th January, 2015 |
Deadline for Soft Copies submission of Memorials |
19th January, 2015 |
Deadline for Hard Copies submission of Memorials |
24th January, 2015 |
Oral Rounds of the Competition |
6th - 8th February, 2015 |
Contact:
Mr. Dhruv Joshi
Student In-charge
Moot Court Association
Phone: +91-8600910500
Mr. Somesh Srivastava
Student In-charge
Moot Court Association
Phone: +91-9689478831
Dr. Shashikant Hajare
Faculty In-charge
Moot Court Association
Symbiosis Campus,
Opp. Pune International Airport,
VIP Road, Viman Nagar,
Pune - 411014
Email: symbiosismoot@symlaw.ac.in
Website: www.symlaw.ac.in
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