AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
 
Search Colleges
Course Name:
State:
City:

Add Colleges
Institute
Course


Sawaal Jawaab
Have a Sawaal? Ask


Search Questions


Law College Events and News


 

CIRC - Three Day Winter Course on "Practice of Competition Law: Case Studies"

CUTS institute for Regulation and Competition (CIRC) was established in 2008 as centre of Excellence on Regulatory and Competition Issues. Competition Law is an emerging branch of Corporate Law offering exciting career opportunities for the young lawyers, economists and management professionals. CIRC is pleased to announce its Winter Course - 2014 on "Practice of Competition Law: Case Studies"

Date: 16th - 18th January, 2015 (10.00 am - 3.30 pm)
Venue: Jawaharlal Nehru National Youth Centre 219, Deen Dayal Upadhaya Marg ITO, New Delhi

Key Benefits of the Course:

  • Gain expert knowledge on competition law and practice
  • Interact with the experts from Competition Commission of India, Universities and Premier Law firms
  • Get guidance on internships and career prospects
  • Get Certificate in this emerging area of law and economy

Who should join the Course?

  • Law, Economics & Business Management Students
  • Career Aspirants, CSO young Lawyers and Professionals
  • CA, ICWA, CS, CFA Students/Qualified

Methodology and Course Contents:
The methodology of the winter course will comprise of class room lectures, case studies, MCQs and discussions. The course will cover the following:

  1. Introduction to Competition Law, Structure of Commission & Filing Procedures
  2. Provisions-Anti-Competitive Agreements
  3. Provisions-Abuse of Dominance
  4. Provisions-Combinations
  5. Case Studies: Anti-Competitive Agreements
  6. Case studies: Abuse of Dominance
  7. Case Studies: Merger & Acquisition
  8. Competition Act & Intellectual Property
  9. Panel Discussions on Practice of Competition Law

Registration:
Fee can be paid on-line or through Demand Draft/Cheque in favour of "CUTS Institute for Regulation & Competition" Payable at New Delhi or through bank transfer. The registration will be on first-cum-first basis. Certificate of participation will be given to all the participants.

For registration and further details, please visit: www.circ.in

Participation Fee

For Professionals

With Service Tax

For Students - 50% Concession

With Service Tax

Course Fee

Rs. 11.000/-

Rs. 12,360/-

Rs. 5,500/-

Rs. 6,180/-

If registered before 10th Jan, 2015

Rs. 9,000/-

Rs. 10,112/-

Rs. 4,500/-

RS. 5,056/-

The fee will include tea and lunch, training materials etc.

Contact:
Ms. Arvinder Kaur
Phone: +91-9871392562
Email: ak@circ.in

Mr. Sandeep Kumar
Phone: +91-9811510655
Email: sk@circ.in

CUTS Institute for Regulation & Competition
R-75, 1st Floor, Greater Kailash -1,
New Delhi - 110048, India
Phone: +91-11-26463021/22/23,
Fax: +91-11-40535921
Email: courses@circ.in
Website: http://circ.in/mail/Winter-Course.html

rss feed img


Law College Events and News Back



Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement