ITechLaw Asia-Pacific Conference - 2015
ITechLaw is proud to present the ITechLaw Asia-Pacific Conference in India's high technology capital - Bangalore.
Date: 28th - 30th January, 2015
Venue: JW Marriott Hotel, Bengaluru, India
This conference will focus on the latest regulatory, commercial and technology law issues being faced by emerging and growth industries in India and Asia as well as the U.S. and Europe.
Attendees will include a cross-section of senior professionals such as Lawyers & Legal Advisors, Corporate Counsel, Technology Entrepreneurs, Law Consultants, Company Secretaries, Finance Heads, ICT professionals, Judges & Enforcement Officers and others from around the world.
Registration:
Indian Delegates:
http://www.india.itechlaw.org/register-india.htm
Overseas Delegates:
http://www.india.itechlaw.org/register-overseas.htm
Contact:
Mr. Sajai Singh
Phone: +91-80-43503627
Email: sajai@jsalaw.com
Mr. Naveen Lawrence
Phone: +91-9867831994
Email: naveen@mptfci.com
Website: http://www.itechlaw.org/
Download Conference Agenda