International Journal of Legal Research: Call for Papers
International Journal of Legal Research (ISSN - 2349 - 8463) invites Articles, Short Notes, Book Reviews Case Commentaries and other such for Volume 1, Issue 2.
Theme:
International Journal of Legal Research (IJLR) operates without any theme; anything related to law is acceptable.
Categories:
- Articles ( 3000 - 5000 words including footnotes)
- Short Notes (2000 - 3000 words including footnotes)
- Book Reviews (1000 - 2000 words including footnotes)
- Case Commentaries (1000 - 3000 words including footnotes)
Submission Guidelines:
- The title of the research paper should be appropriate.
- The research paper shall be original and unpublished work.
- The paper should not be plagiarized, and free from grammatical, spelling and other errors.
- Co - authorship is allowed subject to a maximum of two.
- Full names of all the authors must be given.
- The author(s) may follow any uniform method for citation.
- The body of the paper shall be in Times New Roman, font size 12, 1.5 line spacing. Footnotes should be in Times New Roman, size 10 single line spacing
- A margin of 2 .5 cm shall be left on all sides of the paper.
- Page borders shall not be used.
- For detailed information please visit www.ijlr.in and check the 'submissions' tab
Format:
The format of IJLR is Print and CD ROM. Contributors however would be provided with the journal issue in CD - ROM.
Publication Charges:
- Single authored paper - IN R 1550
- Co - authored paper - INR 2550
Deadline:
Academicians, Practitioners, researchers, students and others interested in the field may send original, unpublished papers to editorijlr@yahoo.in latest by 25th November, 2014.
Contact:
Mr. Ayush Jaiswal
Editor-in-Chief
111, Vineet Kunj Kolar Road,
Bhopal, Madhya Pradesh
Ph. +91-8885333791, +91-9039457891
Email: editorijlr@yahoo.in
Website:www.bijlr.in
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