3rd RMLNLU-SCC Online International Media Law Moot Court Competition, 2015
Dr. Ram Manohar Lohiya National Law University in collaboration with SCC Online is happy to announce the 3rd edition of the RMLNLU-SCC Online International Media Law Moot Court Competition.
Date: 27th February to 1st March, 2015
The moot proposition shall be based on contemporary Media law under the common law.
Registration:
- Institutions: Institutions are requested to confirm their participation through provisional registration by 1st December, 2014.
- Individuals: Teams are requested to confirm participation by sending an email of their team composition by 15th January, 2015 to rmlscconlinemoot@gmail.com. All participating teams shall be given SCC Online access cards upon registration of the team. Participants are therefore urged to register themselves at the earliest.
Important Dates:
Release of the Moot Proposition |
1st November, 2014 |
Deadline for Provisional Registration (Institution): |
1st December, 2014 |
Last date of Registration |
15th January, 2015 |
Last date for Memorial Submission |
1st February, 2015 |
3rd RMLNLU-SCC Online International Media Law Moot Court Competition |
27th February to 1st March, 2015 |
Contact:
Nayan Jain
Jt. Convener
Email: nayanjain.089@gmail.com
Saurabh Verma
Jt. Convener
Email: saurabhverma.rmlnlu@gmail.com
Email: rmlscconlinemoot@gmail.com
Website: http://www.rmlscconlinemoot.in
Download Moot Problem
