1st IIT Law School National Moot Court Competition, 2014
Rajiv Gandhi School of Intellectual Property Law, IIT Kharagpur is pleased to organize the 1st IIT Law School National Moot Court Competition.
Date: 14th - 16th November, 2014
The moot proposition is based on a confluence of Competition Law, Biodiversity Law, Patent Law and Constitutional law aspects.
Eligibility:
All students currently enrolled in three year or five year LL.B. or LL.M. degree in any Law School/College/University in India, are eligible to participate in the Competition.
Team Composition:
- Each team shall be composed of three (3) members, with two speakers and one researcher.
- A two (2) member team, in which both the members are speakers, is also eligible for participation.
- A total of 24 teams shall be eligible for registration based on first come first served basis (based on the receipt of the scanned copies of the DD, the duly filled Registration Form and the proof of postage to IIT).
- Only one team per institution is allowed to register in the competition upon payment of a registration fee of Rs. 1,000/-.
Registration:
Each team must register through electronic means by sending a scanned copy of the duly filled registration form provided with the invite for the competition (at the end of the rules manual), the Demand Draft for the registration fee of Rs.1,000/- and proof of postage of the same (in the form of receipts of Courier, Speed Post, etc.), to nmcc2014@rgsoipl.iitkgp.ernet.in latest by 27th October, 2014.
The DD should be made in favour of DEAN, CE, IIT KHARAGPUR and should be payable at Kharagpur, West Bengal. Also, the hard copy of Registration form duly filled and signed, and accompanied by the registration fee of Rs. 1,000/- in the form of a Demand Draft, must be sent to the address mentioned in the registration form and must reach no later than 3rd November, 2014.
Important Dates:
Soft copies (scanned) of the Registration Form, the Demand Draft and the Proof of Postage to reach the organizers via Email: |
27th October, 2014 (11:59 PM) |
Confirmation of Team Registration by Organizers: |
28th October, 2014 |
Hard Copies of the Registration Form along with the DD to reach the organizers via post: |
3rd November, 2014 |
Last date for requesting Clarifications about the moot problem (can be made on nmcc2014@rgsoipl.iitkgp.ernet.in) is: |
27th October, 2014 |
Last date for submission of soft copy of Memorials: |
11th November, 2014 (11:59 PM) |
Dates of Competition: |
14th - 16th November, 2014 |
Please refer to the Rules for Memorial rules and requirements. Soft copies of the Memorials for each side must be submitted by 11th November, 2014 in both .docx and .pdf formats to nmcc2014@rgsoipl.iitkgp.ernet.in.
Contact:
Rajiv Gandhi School of Intellectual Property Law
Indian Institute of Technology - Kharagpur,
Kharagpur, West Bengal - 721302
Email: nmcc2014@rgsoipl.iitkgp.ernet.in, mcs.iitkgp@gmail.com
Website: http://www.rgsoipl.iitkgp.ernet.in/
Download Moot Prposition, Registration Form
