14th Amity Moot Court Competition, 2015
Amity Law School, Delhi (Affiliated to Guru Gobind Singh Indraprastha University) is organizing its 14th Amity Moot Court Competition 2015 (AMCC). The College has been organizing Annual National Level Moot Court Competition for the last 13 years.
Date: 20th - 22nd February, 2015
Venue: Amity Law School, Delhi
Eligibility & Team Composition:
- All teams shall consist a maximum of three participants [two members designated as 'Speaker' and one member designated as researcher], enrolled as full-time LL.B. [both 3 year and 5 year programme] students in the law school they represent at the time of the Competition.
- No person enrolled in a postgraduate law programme may act as a team member.
- A team will be permitted to however consist only of two participants in which case both the members shall be designated as 'Speakers'.
Registration:
- All teams that desire to participate in the competition shall cause the registration form to be filled.
- A scanned copy of the said form has to be e-mailed to alsdmcc@gmail.com on or before 23:59 hrs IST on 31st October, 2014.
- Participation will be on first come first served basis only. The maximum number of entries would be restricted to 30.
- The first 30 teams to be registered will be confirmed of their participation in the competition through email on or before 1st November, 2014.
- The hard copy of the registration form along with Demand Draft of Rs. 3000, of those colleges whose participation has been confirmed has to reach the college by registered post (acknowledgement due) or speed post on or before 10thNovember, 2014. No change of participants will be permitted after the registration form is received by us, except at the sole discretion of the Organizing Committee.
Registration Fee:
Each team shall submit a demand draft for Rs. 3000/- (Rupees Three Thousand Only) in favour of 'Amity Law School' payable at Delhi as Registration Fee. This demand draft must reach the college along with the Registration Form via registered post (acknowledgement due) or speed post latest by 10th November, 2014. If participation is denied on any ground, this amount will be refunded. However the registration fee will not be refunded after the registration has been accepted by the Organizing Committee.
Accommodation:
Accommodation will be provided only to participants (not more than three) and shall be for the duration of the competition only i.e. from 20th to 22nd February, 2015. The teams are requested to inform the organizers in advance of their arrival details by filling up the form so as to enable them to make the necessary arrangements. The charges for the extra days will have to be paid by the participants concerned, subject to availability of rooms. No accommodation will be provided for teams from colleges in Delhi and NCR.
Important Dates:
Last date for Submission of soft copy of the Registration form: |
31st October, 2014 |
Last date for Submission of hard copy of the Registration Form and Demand Draft: |
10th November, 2014 |
Last Date for Submission of Clarifications: |
21st November, 2014 |
Release of Clarifications |
25th November, 2014 |
Last Date for Submission of Soft Copy of the Memorial: |
16th January, 2015 |
Last Date for Submission of Hard Copy of the memorial: |
23rd January, 2015 |
Dates of the Competition: |
20th - 22nd February, 2015 |
Contact:
Dr. Isheeta Rutabhasini
Professor and Faculty Coordinator
Phone: +91-9810355708
Mr. Ravin Kapur
Student Coordinator
Phone: +91-9871234764
Mr. Nishant Anurag
Student Coordinator
Phone: +91-981183438
Amity Law School, Delhi
F-1 Block, Amity University Campus,
Sector 125, Noida 201413,
Uttar Pradesh, India.
Phone: 0120-4392687-82-83-328
Fax: 0120-4392690
Email: alsdmcc@gmail.com, alsdelhi@amity.edu
Website: www.amity.edu/als/contact.asp
Download Moot Proposition, Rules, Registration Form