ICSI Seminar on Companies Act 2013, rules made there under and its Implementation
The Institute of Company Secretaries of India (ICSI) is pleased to announce a Seminar on Companies Act, 2013, rules made there under and its implementation
Date: 14th September, 2014 (9:00 a.m. to 6:00 p.m.)
Venue: 'Hotel Delite', Neelam Bata Road, Faridabad
Companies Act, 2013 along with the Rules (majority provisions) are now notified and being implemented by the Corporate and Professionals. At the implementation stage, practical difficulties are bound to arise. Such issues may be on account of interpretation, procedural difficulties or with respect to policy. With a view to discuss the major provisions of the Companies Act 2013, Rules thereunder and issues being faced by the members fraternity and others while implementation of the new law, this seminar on Companies Act, 2013, in the city of Faridabad, is being organized by the ICSI. It is the right platform to share the thoughts and come out with the solutions. Distinguished faculties from Industry, MCA, and Professionals will address and provide necessary guidance.
Coverage:
- Disclosure and Transparency
- Loan to Directors
- Related Party Transactions
- Accounts and Audit
- Corporate Governance Provisions
- Foreign Companies
- Small Companies
- One Person Companies
Delegate Fee:
- Rs. 750/- (Inclusive of Service Tax).
Payment Method:
Payment may be done through Demand Draft / Cheque favouring "The Institute of Company Secretaries of India" payable at New Delhi.
DD/Cheque may be sent at: Dheeraj Gupta, Assistant Education Officer, 22, ICSI House, Institutional Area, Lodhi Road, New Delhi- 110003. Cash/DD/Cheque is also accepted at our Faridabad Chapter i.e. G-34 A, Ground Floor, Vardhman Star Mall, Sector 19 FARIDABAD - 121002)
Contact:
Mr. Dheeraj Gupta
Email: 011-45341028
Email: dheeraj.gupta@icsi.edu
Mr. M.L. Raiger
Phone: 9136606605, 8750665125
Email: faridabad@icsi.edu, makkhan.raiger@icsi.edu
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