The 3rd Annual Pharma Legal & Compliance Summit 2014
Lex Witness is pleased to organize the 3rd Annual Pharma Legal & Compliance Summit 2014
Date: 19th September, 2014
Venue: The Leela, Mumbai
The Indian Pharma industry is struck hard by the regulators' stringency. The commotion in industry is mostly because of lack of understanding of various pharmaceutical players in the country towards increasing regulations and strictness towards such regulations. Both domestic and international regulators are keeping a stringent watch on pharma regime.
With 100% Brownfield and Greenfield Investments in Indian Pharma; the market stands to see an enormous growth in times to come; this growth seems to be promising enough keeping in mind what the European Commission and US FDA have opined recently. It has also raised the scopes of M & A & FDI to the heights that once seemed uncertain. These transactions seem to be promising a lot of international interest which at the same time calls for a lot of housekeeping for the India players, right from legal best practices to marketing strategies. There also remains a need for a clear understanding of check points for acquiring assets overseas.
While being compliant was still a challenge the increasing complications that the industry has been facing, the US FDA's increase in issuing notices; has further stressed upon its dire need. The New Companies Act 2013 has further added on to its intricacies. A close watch on all trade and product promotion practices has become yet another vigil act amidst the pharma players.
Various aspects of IPR still has a lot of grey air around it. Ever greening of patents remains a debate. Moreover, increasing compulsory licenses and increasing need of patent linkage has created more uncertainty in the industry. R & D processes and their huge investments have a more diversified check list now. Protection of Patents, Copyright and Trademarks remains a trouble as well.
NPPA DPCO 2013 and new regulations on clinical trials have created a completely new set of challenges and a need of a relook at the whole scenario today.
Lex Witness welcomes you to wisely invest a day of your work to understand these from Gurus of Pharma Industry in 3rd Annual Pharma Legal and Compliance Summit 2014. The summit promises to be a day of interactive learning that shall help you in understanding way forward and strategizing the policies accordingly.
Registration Fees:
|
Corporates |
Law Firms |
1 Delegate |
INR 10,000/- |
INR 12,000/- |
2 Delegate |
INR 18,000/- |
INR 20,000/- |
3 Delegate |
INR 24,000/- |
INR 27,000/- |
for 4 or more delegates |
INR 7,500/- per delegate |
|
+ Service Tax @ 12.36%
The registration fee includes conference kit, access to all speakers' presentations, certificate of attendance and a complimentary copy of Lex Witness Magazine.
Online Registration:
http://www.plcs.co.in/2014/register.php
- 15% discount for First 25 Registrations
- 10% discount for Witness Subscribers, SILF, ICCA Members
Contact:
Ms. Bhupinder Kaur
Phone: +91-9654155065
Email: bhupinder@witnesslive.in
Ms. Neelima Maheshwari
Phone: +91-08800841600
Email: neelima@witnesslive.in
Mr. Akshay Alagh
Phone: +91-9899332111, +91-9899332440
Email: akshay@witnesslive.in
Lex Witness - India's 1st Magazine on Legal & Corporate Affairs
# 426, 2nd Floor,MG Road, Ghitorni,
New Delhi - 110030
Phone: 91-11-66.56.9792
Email: info@witnesslive.in
Website: www.plcs.co.in/2014/
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