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IALM - Drafting Legal Pleadings for Indian Courts

Indian Academy of Law & Management (IALM) is a Unit of The Indian Legal Foundation that was founded as a not-for-profit and non-governmental organization. IALM provides its students with career opportunities in the field of Law and Management. These include courses in Intellectual Property Laws, Corporate Laws, Competition Law, Human Rights, and many latest legal courses.

Established in 2012, Indian Academy of Law Management (IALM) offers several online skill development law courses. These courses help students develop skills in a particular specific legal area that are useful and practical from a job perspective. The courses have been designed by experienced faculty that has several years of industry experience in India.

Objectives of Course:
After doing this course, you will be able to:

  • Draft legal pleadings for all Indian Courts: District Courts, High Courts and Supreme Court of India
  • Learn the art of drafting that has been explained in a simple and crisp manner to avoid huge legal jargon and enable people to file Court Pleadings.
  • Quickly file and prosecute legal suits, criminal complaints, FIRs, Bail Applications, Criminal Complaints, Public Interest Litigations (PILs), Writs (to enforce constitutional rights), Real Estate and Recovery Cases, Divorce and other Family law Petitions, Appeals and Review of Orders.

A highly recommended course for Lawyers, Law Students, MBA students, Management Executives, Company Secretaries, Chartered Accountants, Paralegals, Litigants, Government and PSU officials and any professional interested in filing his/her own cases or assisting his/ her lawyers in the Courts.

Total Course Fees: Rs. 5500/- (payment instructions will be sent upon Registration).

Course Duration: The maximum duration to complete the course is 28 days

Next Batch:
Each IALM course starts every Saturday. Upon payment of fees and registration, the present Course will start on the forthcoming Saturday.

Certification:
An industry recognised Certificate from IALM that will certify you to be "IALM Legal Pleadings Draftsman".

More information can be obtained from:
http://www.ialm.academy/course/drafting-legal-pleadings-indian-courts/

Contact:
Indian Academy of Law & Management (IALM)
81, National Park, Lajpat Nagar,
New Delhi - 110 024
Phone: +919643769860, +919873313316
Fax: +91-11-41729178
Email: registrar@ialm.academy
Website: www.ialm.academy

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