ASSOCHAM Global Conference on Law & Technology - Issues & Challenges
We live in a technology driven world, which is mediated by complex technologies. The technological developments can undermine important interests and values that the law seeks to protect. A better understanding of the ways that the law reacts to and provokes technological change could promote more informed policy analysis.
Legal rules and principles are interactive, dynamic and complex in relationship with technological developments. However, technological developments that accompany these legal changes are less frequently debated. A more critical examination of the interplay between law and technology is necessary as technological developments determine certain paths and influence human behavior, often in unanticipated ways.
To address the various contemporary legal issues related to Technology, ASSOCHAM is organizing a one day Global Conference on "Law & Technology - Issues & Challenges"
Date: 24th July, 2014
Venue: Hotel Le-Meridian, New Delhi
The conference will discuss the issue of Intellectual Property Law, e-Commerce Law, Cyber Law, Technology Transfer, Data Protection Laws and Corporate Laws. This conference will also focus on the latest regulatory, commercial and technology law issues being faced by Indian Industry. It will also focus on the latest regulatory, commercial and technology law issues being faced by emerging and growth industries in India and across the globe.
Key Discussion Points:
- Latest Developments in Technology Law in India
- Technology Business and Legal Issues
- IT & Competition Law
- E-commerce Law in the Indian Perspective
- Enterprise Social Network & Networking
- IP Enforcement Strategies for Technology Companies
- Data Protection Law in India
- Management of Technology Disputes
- Technology Transfer
Who Should Attend?
- Technology Lawyers & Legal Advisors
- Practicing Attorneys - both private practitioners and in - house counsel
- Business Managers focusing on the global economy
- Government Officials
- Technology Entrepreneurs
- Company Secretaries
- Finance Heads
- Information & Communications Technology professionals
- Judges
- Enforcement Officers
- Chief Information Officer
- Chief Technology Officer
- Chief Executive Officer
- Corporate Counsel
- Head - Corporate Affairs
- Head - Compliance
- App Developers
- Law Professors & Students
Registration Fees:
- Rs. 3,000/- per delegate. (10% discount for two or more persons from the same organization and ASSOCHAM Members)
Online Registration Form:
http://www.assocham.org/events/online-registration.php?id=1023
Contact:
Mr. Abhishek Saxena
Phone: + 91-9971975142
Email: abhishek.saxena@assocham.com
Mr. Vidit Rai
Phone: + 91-9811547805
Email: vidit.rai@assocham.com
Mr. Trinanjan Dutta
Phone: + 91-9818868590
Email: corporateaffairs@assocham.com
Mr. Abhishek Bitolia
Phone: +91-9818030577
Email: corporatelaw@assocham.com
The Associated Chambers of Commerce and Industry of India
5, Sardar Patel Marg,
Chanakyapuri, New Delhi - 110021
Phone: 46550555 (Hunting Line)
Fax: 01123017008/9
Email: assocham@nic.in
Website: http://www.assocham.org/events/showevent.php?id=1023
Download Brochure, Regiatration Form
