MyLaw.net - Certification of Specialisation in Corporate Law for second and third year Law Students
myLaw.net has designed a customized 1-year programme called the "Certification of Specialisation in Corporate Law" with certification from Rainmaker. This programme aims to give young law students a practical and working knowledge of corporate laws and covers the most important practice areas at a full service law firm. It strives to equip you with a thorough understanding of the nature of work done in law firms and in-house teams and ensure you are well-prepared for your internship.
The Certification of Specialisation in Corporate Law has been created to give students who are beginners at corporate law, a thorough understanding of the fundamentals of this area.
This programme covers the most essential topics under the wide umbrella of corporate law, with courses on:
You will be awarded a certificate by Rainmaker on competition of the course. Ask for a free trial; send your requests to sanchit@rainmaker.co.in.
Online Registration:
http://cscl.mylaw.net/
Faculty for the course:
Most importantly these courses are created by expert corporate lawyers who have worked in top law firms like Amarchand & Mangaldas & Suresh A. Shroff & Co., AZB and Partners, and leading in-house corporate legal teams such as ICICI Bank and Essar Group. They are designed not just to teach you the law, but also give you a deeper understanding of the actual, practical work that goes on in a corporate law firm.
List of the industry experts and former corporate lawyers who are a part of our faculty
http://www.rainmaker.co.in/FacultyProfile.pdf
They go beyond the letter of the law to show you how corporate transactions work in real-world practice, something the industry-experienced professionals in our faculty are uniquely placed to do. Imagine this: you get an opportunity to do an internship at a major corporate law firm, but instead of dumping boring proofreading and filing work on you, the associates actually take the time to teach you everything you need to know about corporate legal work and answer all your questions. That is exactly what it is like to take this programme!
Advantages for the Course:
- Get the critical knowledge and skills required for a Corporate Law career:
Learn the essential concepts you will need to know when doing M & A, Capital Markets, Banking and Finance and General Corporate transactions. Learn why the laws are in place and how they work in real-world transactions from people who have been there and done that!
- Learn at your own convenience:
All the courses which are a part of this programme are completely online. These courses use a state-of-the-art, interactive and engaging mix of reading material, videos, practice exercises, supplementary resources and discussion forums to give you a fun, holistic and complete learning experience. Moreover, since all the content is online, you can access it 24/7 from anywhere at your convenience!
- Earn industry-recognised Certification:
On completing the courses, you take Term End Examinations, and when you have successfully passed all the courses, you get the Certification of Specialisation in Corporate Law from Rainmaker. A respected name in the legal industry, Rainmaker was mandated by the Bar Council of India to conceive and conduct the All India Bar Examination (AIBE). Rainmaker works regularly with some of the top Indian law schools (including NALSAR, Hyderabad, NUJS, Kolkata and NLU, Delhi), law firms and companies to provide learning resources and training programmes in law to students, associates and professionals. This industry-recognised certification will be a major credential on your CV and will impress potential recruiters!
Contact:
Mr. Sanchit Aggarwal
Phone: +91 9646633476
Email: sanchit@rainmaker.co.in
Website: www.rainmaker.co.in
