Legal Desire - Online Workshop on Legal Drafting
This workshop aims to help law students with Legal Drafting skills. The course will not only incorporate the top notch heads of document drafting in the legal field but will also take in account each and every minor aspect of the same. Pursuing this 30 Days workshop will help the students in their internships and later in the career.
Duration: 30 Days
Schedule of the Course: Course is divided into 4 Modules
1st Module: Legal Drafting
- Drafting of Plaint
- Drafting of Written Statement
- Bail Application
- Drafting of Writ Petitions
- Drafting of Power of Attorneys
- Tasks for Drafting Each One of the Above
2nd Module: Memorial Making
- Drafting and Marshaling of Facts
- Classification of Case Laws according to the Facts
- Framing up of Issues and Arguments
- Detailing the Contentions
- Drafting of a Memorial on the Given Case
3rd Module: Research Paper; Legal Article Writing; and Legal Research
- Study on the Blue Book and OSCOLA Method of Citation
- Framing of the Legal Article or Research paper (Framing up of the Executive Summary, Methodology, Research Hypothesis, Recommendation, Implementation Strategy )
- Locating the Case Laws and Briefing them.
- Case Commentary
- Writing of a Legal Article
4th Module: Contract Drafting
- Key Contract Concepts necessary for Drafting
- Framing up of a Contract
- Structuring of the Contract
- Model Contract Drafting
Salient Features:
- Assignments
- Online Notes/Study Material
- PowerPoint Presentations
- Audio/Visuals Content
- Expert Advice
- Q & A Support
- Sample Legal Docs and Formats
- Rewards for Good Performance in Assignments
Fee Structure: Rs.1000/-
Important Dates:
- Registration Starts: 20th June, 2014
- Registration Deadline: 15th July, 2014
- Workshop Dates: 20th July - 19th August, 2014
- Online Exam: 23rd August, 2014
- Certificates Dispatch: 25th August, 2014
Registration:
For registration, please visit: www.legaldesire.com/drafting
Certificate of Accomplishment:
The students will be required to submit assignments at regular intervals. The assignments thus submitted will reside as the property of Legal Desire. Students who complete their assignments on time with satisfactory results will be awarded with the Certificates after the completion of this workshop followed by a final exam to be conducted on 23rd August, 2014.
Contact:
Abhimanyu: +91-7579253001
Tejaswini: +91-9031595961
Email: workshop@legaldesire.com
Website: www.legaldesire.com/drafting
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