International Conference of Jurists 2014
International Council of Jurists in association with All India Bar Association and the Indian Council of Jurists is pleased to organize the International Conference of Jurists
Date: 20th - 21st December, 2014
Venue: Vigyan Bhavan, New Delhi, India
Schedule of Conference:
Inaugural Function & Presentation of International Jurists Awards and National Law Day Awards
- Session 1: Human Rights and Terrorism
- Session 2: Development of Efficient Agricultural Marketing System
- Session 3: Relationship between Judiciary, Legislature and Executive
- Session 4: Competition Law: Challenges & Development
- Session 5: International Law to Eradicate Human Trafficking
- Session 6: Judicial Reform in Developing Countries
- Session 7: Police Reforms
- Session 8: International Commercial Arbitration and Mediation
- Session 9: Freedom of Press
- Session 10: World Class Education: Issues and Challenges
- Session 11: Enforcement of Intellectual Property Rights
- Session 12: Modules for Strengthening Corporate Governance
- Session 13: Banking and Insurance Laws
- Session 14: Valedictory Function
Online Delegate Registration Form:
http://www.internationaljurists.org/Web/aspx/Delegate_Registration.aspx
Contact:
International Council of Jurists
134, Backingham Palace Road,
London (UK), SW1W9SA
Phone: +44-2081335686
Fax: +44-2077991687
Email: international.jurists6@gmail.com
Website: www.internationaljurists.org
Indian Council of Jurists
DS-423/424, New Rajinder Nagar
New Delhi - 110060
Phone: +91-11-28743284, +91-9987574229
Fax: +91-11-28743285
Email: indianjurists@ymail.com
Website: www.indianjurists.org
Download Brochure