National Seminar on Corporate Valuation - Practice & Procedure
ASSOCHAM is pleased to organize a one day National Seminar on "Corporate Valuation - Practice & Procedure".
Date: 30th April, 2014
Venue: Hotel the Royal Plaza, New Delhi
Corporate valuations form the basis of corporate finance activity, including capital raising, mergers, acquisitions, demergers and disposals. Even various provisions of Companies Act, 2013 have given great emphasis to the concept of Valuation & Role of Registered Valuer has been duly recognized under the Act.
Almost every organization is faced with the need to know the value of its assets be it traditional assets, intellectual property, customer and supplier relationships, know-how or technology. Regulatory compliance requires both public and private companies to assess the fair value of recorded goodwill and identifiable intangible assets from time to time. Knowing the right skills and tools to effectively analyze and value a line of business, a division, a part of a corporation or the entire company is important for business leaders, government officers and professionals across all industries, spanning from manufacturing to engineering, biotechnology, banking, telecommunications and venture capitals.
A successful M & A outcome cannot be achieved without accurate valuation of one's own business, the target's firm and the valuation of synergies. In addition, business analysis and valuation is the key to assessing opportunities for alliances, spin-offs, divestitures, joint ventures, and any other form of restructuring.
Valuation is not an exact science and depends upon a set of financial and non financial factors like purpose, stage of business, assets, income and liabilities, industry scenario, market recognition, management background and intangibles etc.
To discuss and deliberate the key components of effective and comprehensive business valuation, ASSOCHAM is organizing a one day National Seminar on "Corporate Valuation - Practice & Procedure", on Wednesday, 30th April, 2014, at Hotel The Royal Plaza, New Delhi.
Key discussion areas:
- Overview, Concepts and Standards of Valuation
- Valuation Framework, Approaches and Methodologies
- Valuation in Indian Regulatory Environment (latest developments and tricky issues)
- Statutory Recognition to Registered Valuer under Companies Act, 2013
- Macro Valuation Issues in M & A (with discussion on control premium and impact on minority shareholders)
Invited Speakers:
- Ministry of Corporate Affairs
- Central Board of Direct Taxes
- Chief Finance Officers from Industry
- Mergers and Acquisition Experts
- Representatives from Audit Firms
- Recognized Valuer
Who Should Attend?
This seminar has been designed specifically for executives with significant strategic responsibility including:
- CFOs
- Business Development Managers
- M & A Specialists
- Risk Management Managers
- Corporate Finance Managers
- Strategic Planners
- Accountants & Treasurers
- Lending Officers
- Valuation & Research Mangers
- Financial Controllers & Fund Managers
- Analysts & Researchers
- Management & Strategic Consultants
Registration Fees:
Delegate Fee: Rs 5,000/- per delegate (10% discount on 2 or more delegates from same organization)
Online Registration Form:
http://www.assocham.org/events/online-registration.php?id=990
Contact:
Mr. Kumar Dewashis
Deputy Director & Head
Corporate Affairs & CSR Division
Phone: +91-9873455460
Email: kumar.dewashis@assocham.com
Mr. Abhishek Saxena
Phone: + 91-9971975142
Email: abhishek.saxena@assocham.com
Mr. Vidit Rai
Phone: +91-9811547805
Email: corporatelaw@assocham.com, vidit.assocham@gmail.com
Mr. Trinanjan Dutta
Phone: +91-9818868590
Email: corporateaffairs@assocham.com
The Associated Chambers of Commerce and Industry of India
ASSOCHAM Corporate Office, 5, Sardar Patel Marg
Chanakyapuri, New Delhi - 110021
Phone: 011-46550555 (Hunting Line)
Fax: 011-23017008/9
Email: assocham@nic.in
Website: http://www.assocham.org/events/showevent.php?id=990
Download Brochure, Registration Form
