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FICCI: World IP Day 2014 - Debate Competition

Federation of Indian Chambers of Commerce and Industry (FICCI) is pleased to inform you that on the occasion of "World IP Day 2014" a debate competition is being held at FICCI, New Delhi.

Date: 19th April, 2014
Venue: FICCI, Federation House, Tansen Marg, New Delhi - 110001

Eligibility:

  • Only institutes from Delhi/NCR may register.
  • In case of outstation entries FICCI shall not facilitate accommodation & stay.
  • Colleges: One team of two students
  • Schools: One team of two students

Debate Topics:

  • For Colleges: Role of Public funded R&D in contributing towards IP promotion in the country?
  • For School: Plagiarism: bane or boon?

Format of Debate:
The debate shall have 3 rounds:

  • Round 1: In the qualifying round and the students speak on the topic of their choice.
  • Round 2: The students qualifying in Round 1 speak on the opposite motion in Round 2.
  • Round 3 In the final round, the qualifying students have a debate on the Topic provided by FICCI

Panel of Judges:

  • The panel shall include 3 judges each having expertise in the field of IPR and academics.
  • The judges each shall grade the students out of 10.

Prizes:

  • 1st Prize: Rs. 5,100
  • 2nd Prize: Rs. 3,100
  • 3rd Prize: Rs. 2,100

Submission:
Start sending your entries to Ms. Kartika Suhag (email: kartika.suhag@ficci.com)

Contact:
Ms. Kartika Suhag
Federation of Indian Chambers of Commerce and Industry (FICCI)
Federation House, Tansen Marg,
New Delhi - 110 001
Phone: +91-9717877736
Email: kartika.suhag@ficci.com
Website: www.ficci.com

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