Certification of Specialisation in Practical Legal Skills
Learning the law is one thing, but do you have the fundamental skills necessary for success in the legal profession?
Drafting essential documentation, carrying out timely and comprehensive research, making presentations, conducting negotiations, acing interviews, effective oral and written communication - these are skills that are absolutely critical, not just for lawyers, but almost any professional today. Bear in mind, these are not just the most indispensible skills you will need for your entire career, they are also the criteria on which you are first judged by potential recruiters, seniors, peers and clients.
Keeping this in mind, we present the Certification of Specialisation in Practical Legal Skills, an all-inclusive package where you can learn, develop and hone the skills that are crucial for the legal profession, in on place, in one go.
With 2 fundamental courses, 1 introductory course and 1 advanced course, we make you truly ready for real-world legal practice:
- Legal Research: From a law student, to a legal intern, to a corporate lawyer, to a senior advocate, to a judge, the art and science of research is important to everyone. Learn how to research quickly and effectively for every situation, whether it is for articles/projects/papers or for your seniors in an internship or to give timely advise to your clients.
- Legal Writing: Perhaps nothing is more important in the legal world than the written word. Learn essential writing techniques. Expand your legal vocabulary and master legal language. Understand the process of structuring, editing and reviewing legal documents. This course also teaches you how to integrate your research into your writing.
- Introduction to Drafting: We cannot overstate how vital drafting skills are for legal professionals. Your ability to draft solid, watertight legal documentation is the biggest parameter for success in the industry. This course will teach you all the rules, principles and methods of drafting major legal documents and give you some practical tips as well.
- Advanced Legal Communication: Having covered the basics, we will take your skill sets to the next level. In this course, we will further enhance your writing and drafting skills, improve your oral communication and advocacy skills and teach you how to conduct negotiations, handle interviews and make presentations effectively.
Duration:
6 months. Finish the first 2 courses in 3 months, and the next 2 courses in the following 3 months.
Enrollment Fees:
Rs. 16,400, but under this offer you can enroll for this package at just Rs. 12,400! This is a limited period offer!
Online enrollment:
http://www.mylaw.net/Programme/PracticalLegalSkills/
Contact:
myLaw.net
Phone: +91-8743851430
Email: learn@mylaw.net
Website: http://www.mylaw.net/Programme/PracticalLegalSkills/
