Indraprastha Technology Law Journal (ITLJ): Call for Papers
The Indraparstha Technology Law Journal (ITLJ) is a half yearly legal periodical published twice in a year (Summer and Winter issue) by the University School of Law and Legal Studies, GGSIP University, Delhi.
It is a specialised journal on technology law intended for the scholarly and general readership by academicians, research scholars, lawyers, judges and policy makers. The primary purpose of the journal is to foster a rich inter-change of ideas and information about technology related legal issues.
The Winter issue of the journal is purported to be published in the month of March 2014.
Nature of Submission:
We request you to contribute to the journal by sending articles, case comments and book reviews on contemporary relevant topics/ideas/themes.
Theme:
The submission should be related to the issues of technology and its inter-relation with law like Intellectual Property Rights Law, Cyber Law, Biotechnology Law, Medical Technology law or any other allied area.
Submission Guidelines:
- The submission should include the abstract not exceeding 300 words along with the full paper.
- The paper should maintain the type letters in Times Roman Style with font size 12 and 1.5 space.
- Please follow the mode of citation followed by Jounal of Indian Law Institute (JILI).
All submissions will be reviewed by the Editorial Board and their decision shall be final.
Deadline:
We request you to contribute your submission by 5th March, 2014 to the email address itlj2007@gmail.com.
Contact:
Email: itlj2007@gmail.com
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