AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
 
Search Colleges
Course Name:
State:
City:

Add Colleges
Institute
Course


Sawaal Jawaab
Have a Sawaal? Ask


Search Questions


Law College Events and News


 



Kshan - 9th National Moot Court Competition

G.H. Raisoni Law School, Nagpur is pleased to organizing the 9th National Moot Court Competition - "Kshan".

Date: 21st - 23rd March, 2014
Venue: G H. Raisoni Law School, Nagpur

Eligibility:
Participation is restricted to bona-fide law students either enrolled in the 3-year L L.B Law course or the 5-year Integrated Law course of any recognized university.

Team Composition:

  • Each participating institute shall send only one team consisting of three members: two mooters and one researcher. This number shall not be modified under any circumstances.
  • Only those teams who send the Memorial will be allowed to participate in the competition.
  • A team code will be granted to each team and each participant shall be given an individual code. Teams shall not disclose their identity and identity of their institution or city etc. Such disclosure shall invite penalties including disqualification.

Registration:
The duly filled Registration Form must be scanned and sent via email on or before 1st March 2014. The registration forms along with the Demand Draft (DD) of Rs. 3000 (the demand draft includes moot court competition fees, accommodation and food) in the name of G.H Raisoni Law School, Nagpur towards registration fees should be sent on the following address:
Moot Court Association,
G. H .Raisoni Law School
345-Shradha House
Kingsway, Nagpur - 440001.

No change in the names of the participants shall be permitted after the receipt of the Registration Form, except at the sole discretion of the Organizers

Hospitality:

  • Accommodation and food to the participating teams shall be provided by G. H. Raisoni Law School. The transport will only be provided from the place where teams will be accommodated till the venue of the competition.
  • Accommodation will be provided for three participants only from 21/03/2014 morning up to 24/03/2014 morning. The ticketing shall be borne by the team themselves. Duly filled travel form should reach along with the memorials. Accommodation and Certification shall not be provided to a fourth team member.

Contact:
Rahul Kishnani
Phone: +91-9372122334

Medhavi Arya
Phone: +91-9503028129

Nidhi Singhvi
Phone: +91-7385112257

Fatema Hassanjee
Phone: +91-8007051013

Sangeet Borah
Phone: +91-8657538989

G.H. Raisoni Law School,
345, Shri Mohini Complex,
Kingsway, Shraddha House,
Nagpur - 01, Maharashtra
Email: info@raisoni.net, ghrlawschool@raisoni.net
Website: www.ghrlawschool.raisoni.net/national-moot-court-competition/

Download Moot Problem, Rules, Registration Form, Travel Form

rss feed img


Law College Events and News Back



Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement