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New Companies Act - Raising the bar on Governance

The Companies Act, 2013 ('2013 Act'), enacted on 29 August 2013 on accord of Honorable President's assent, has the potential to be a historic milestone. The New Companies Act keeps in mind globalization, corporatization of small and medium organizations, and makes the act meaningful in the context of investor protection. The 2013 Act contains a number of provisions which have implications on financial reporting, auditor's responsibility, duties of directors and key management personnel, corporate restructuring, investor protection and CSR, with all these provisions aiming to raise the bar on Governance. The Companies Act will also mean a transformation of the audit profession in the country, including audit rotation and enhanced responsibility of auditors.

VCCircle's one day workshop will provide the detailed analysis of some of the key provisions made in the new act for Accounts, Audit, Financial Reporting & Investor Protection. The workshop will help you to identify certain action steps and challenges associated with the implementation of these provisions which companies will need to consider.

Date: 13th March, 2014
Venue: The Lalit, Sahar Airport Road, Mumbai

Who should attend?

  • Private Equity and Venture Capitalist
  • M & A Professionals
  • Law Firms and Consultants
  • Valuation Professionals
  • Investment Bankers
  • Managing Directors and Senior Management
  • Head of Finance and Accounts
  • Company Secretaries
  • CEOs and CXOs
  • Head of Audit
  • Senior Internal Audit Professional
  • Investment/Fund Managers

Benefits of Attending:

  • A practitioner's view of the Companies Act 2013
  • Sessions conducted by senior professionals having significant experience in accounting and auditing
  • Content ideally suited to investors, financial reporting and compliance teams
  • Specific focus on potential implementation challenges of the 2013 Act
  • Starting point for assessing the impact of the 2013 Act on your entity and your department

Contact:
Mr. Fazal Misbah
Sr. Manager Training
Email: fazal.misbah@vccircle.com

Mosaic Media Ventures Pvt. Ltd
C-125 A, Second Floor, Sector-2,
Noida - 201301
Phone: 0120-4171111
Fax: 0120-4171124
Email: training@vccircle.com
Website: http://training.vccircle.com/node/152

Download Agenda, Registration Form

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