ISIL - 43rd Annual Conference
The Indian Society of International Law is pleased to organize the 43rd Annual Conference from 11th - 12th April, 2014 at ISIL premises.
Themes:
- Diplomatic Immunities and Privileges
- Investment Disputes-Investment Arbitration
- Private International Law
Call for Papers:
Law teachers, policy makers, government officers, Lawyers and students are invited to participate in this Conference. We would be grateful if you kindly encourage teachers / students of your department/college to participate in the Annual Conference. Those who wish to participate, kindly register in advance. Those who wish to be panelists should submit paper for approval before 25th March, 2014
Registration:
A nominal fee of Rs. 500/- is fixed for registration. Payment can be made by a draft in the name of the Indian Society of International Law, payable at New Delhi.
Contact:
The Indian Society of International Law
V.K. Krishna Menon Bhawan
9, Bhagwan Dass Road
New Delhi - 110001
Phone: 011-23384458/59
Fax: 011-23383783
Email: isil@giasdl01.vsnl.net.in
Website: www.isil-aca.org
Download Notification, Registration Form