ITMU Law School - 2nd National Moot Court Competition 2014
ITMU Law School, Gurgaon is organizing the 2nd Edition of their National Moot Court Competition in association with United Chambers of Law (UCOL).
Date: 12th - 14th March, 2014
Venue: ITM University, HUDA Sector 23A, Gurgaon - 122017, Haryana
Eligibility:
- Law schools/Colleges/ Institutes/Universities, recognized by the Bar Council of India, are eligible to participate in the MCC. The participants should currently be pursuing their Bachelor's degree in law [Five Year Law Courses only].
- Only one team can register from a particular law school/ College/ Institution/University to participate in the MCC.
- Only those members designated as Speakers will be permitted to put forth oral arguments in the Competition.
Registration:
- The Participating team shall duly fill the Registration Form provided along with the official rules and send it along with a participation fee of Rs. 3,000/- (Rupees three thousand only) on or before 17th February, 2014. The Registration fee shall be sent through Demand Draft drawn in favour of "ITM University" payable at Gurgaon.
- The filled-in Registration Form and the Demand Draft are to be sent to the following address by 17th February, 2014
The Director,
ITMU Law School, ITM University,
Sector 23 - A, HUDA, Palam Vihar,
Gurgaon - 122017 (Haryana)
- Scanned copies of the filled in Registration forms along with the scanned copy of the Demand Draft may be sent to mootcourt@itmindia.edu on or before 17th February, 2014.
- Only first 16 teams will be considered for participating in MCC on 'first come first served' basis. Next 3 teams will be kept on waiting list & participating teams will be confirmed of their participation by an e-mail on 19th February, 2014.
- The participants are required to submit two passport-size photographs of each team member along with the registration form.
- Each team shall be allotted a Team Code along with the confirmation email on 19th February, 2014.
- The teams shall submit their written submissions by the team code allotted to them and NOT by their institution's name.
Accommodation:
Accommodation has been arranged for all teams by the Organisers from 12:00 Noon; 12th March, 2014 to 12:00 Noon; 15th March, 2014. Participants requiring accommodation arranged for by the organisers, please indicate the same in the space provided for in the Travel Details and Accommodation form.
Contact:
Ms. Aakanksha Kumar
Phone: +91- 9560483249
Email: aakankshakumar@itmindia.edu
Mrs. P. Lakshmi
Phone: +91-9999896655
Email: lakshmi@itmindia.edu
ITMU Law School, ITM University,
Sector 23 - A, HUDA, Palam Vihar,
Gurgaon - 122017, Haryana
Email: mootcourt@itmindia.edu
Website: www.itmindia.edu
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