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Army Institute of Law - LET 2014

Admission to B.A., LL.B. 5 Year Degree Course will be made on the basis of the merit of Entrance Test to be conducted on all India Basis at 16 test centres. A candidate seeking admission to this course is required to send his/her application for the Entrance test (LET 2014) in the prescribed form. Weightage is given to wards of gallantry award winners and war widows as per criteria laid by Army HQ (AWES)

Date of Exam: 23rd June, 2014

Eligibility:

  • A candidate who has passed 10+2 examination from Punjab School Education Board or any other equivalent examination recognized as such by the Punjabi University, Patiala, securing at least 45% marks is eligible.
  • He/She should not have completed the age of 20 years on 1st July, 2013.

Applicants Appearing in Qualifying Examination:
The applicants appearing for the qualifying examination in April are also allowed to take the Entrance Test provisionally, subject to the condition that their candidature shall stand cancelled in case they do not pass the 10+2 Mar/Apr exams with the required percentage of marks by the time of interviews for admission. Compartment cases are ineligible for admission even if they clear the examination in supplementary examination and a seat is available.

The prospectus containing information about admission procedure and application forms etc. can be obtained either through post or in person against payment by a demand draft in favour of Army Institute of Law, Mohali as under: -

  • At Counter
  • By Registered Post
  • Only draft would be accepted

For appearing in Entrance Test candidates may also download Entrance Test Application form from AIL website i.e. www.armyinstituteoflaw.org and attach a demand draft of Rs. 800/- payable to Army Institute of Law, Mohali with the Application Form.

Exam Centres:
The following will be the Centres for the Entrance Test:-

Pathankot

Jodhpur

Guwahati

Ambala Cantt.

Lucknow

Secunderabad

Bangalore

Kolkata

Mohali

Delhi

Pune

 

The University reserves the right of not holding examination at a centre where the strength of examinees opting for the centre is less than 15.

Note:

  • Three options in the order of preference for Entrance test centre are to be filled in the application cum admission form.
  • Test centre once opted shall not be changed.
  • Exact venue of examination, however, will be intimated to the candidates through Admit Card/ E-mail.

Contact:
Army Institute of Law
Sector 68, Mohali - 160062
Punjab, India
Phone: 0172-5095336/337/338
Fax: 0172-5099280
Email: info@armyinstituteoflaw.org
Website: www.armyinstituteoflaw.org

Download Prospectus

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