International Virtual Conference on Law (IVCL) 2014
It's with immense pleasure that International Forum for Research & Analysis, invites you to participate in one of its kind, the "IVCL 2014 Virtual presentation". The conference foresees to provide an opportunity for academicians, legal practitioners, research scholars and students to exchange ideas, and discuss upon emerging issues in the field of law.
Objectives:
- To provide a forum for academicians, curriculum developers, students, researchers' scholars, practitioners, service providers and other interested persons from the field of law, to discuss the contemporary issues in law.
- To encourage students to be involved in the research process, in order to achieve Comprehensive Excellence.
- To produce a collection of scholarly papers presented and to share knowledge.
Virtual Presentation Submission Procedure & Format:
The paper presenters should send their abstract (not more than 300 words) & full paper (not more than 4000 words in MS WORD, Times New Roman, font 12, spacing 1.5, justified with no page numbers and no page borders), within 28th February, 2014 to submit@iffraa.com.
Citation:
Any uniform mode of citation is accepted, footnotes should be used, and end notes are not allowed. Papers will be peer reviewed by members of the committee, other independent reviewers and will be published in the online journal with ISSN number. Once the paper is accepted, the authors should register within the prescribed date by paying the requisite fee.
Once the paper is accepted and requisite fee paid, the authors will be intimated to send a power point presentation of not less than 25 slides and not more than 30 slides or a video file (A recorded personal presentation) of not less than 10 minutes and not more than 20 minutes, which will be uploaded in the website of the forum under virtual presentation section. This virtual presentation section will enable all the participants to have access to all power point presentations/video file.
Abstracts and papers will be published in online journal with ISSN as per the given chedule.
Virtual Presentation Themes:
Administrative law |
Aviation law |
Banking and investment law |
Civil and Criminal law |
Competition law |
Conflict of laws |
Constitutional Law |
Contract law |
Corporate finance law |
Cyber law |
Environmental law |
Family laws |
Human rights law |
Immigration law |
Intellectual property law |
International economics and trade law |
International Humanitarian Law |
Labour law and social policy |
Labour law and social policy |
Law of energy |
Law & Health |
Law of Insurance |
Land Laws |
Law and Outer Space |
Law of the Sea |
Law of Torts |
Media & law |
Public international law |
Taxation law |
Tourism Law |
Transfer of Property |
Women & Law |
Important Dates:
- Abstract & Full paper submission: 28th February, 2014
- Intimation of Acceptance: 20th March, 2014
- Registration and payment of fee: 31st March, 2014
- Submission of Power point/Video: file 15th April, 2014
- Uploading of Online presentation: 30th April, 2014
- Publication in ISSN Online journal: 9th May, 2014
- Dispatching of Certificate of presentation, certificate of publication and journal issue in CD: 10th May, 2014 onwards
Registration Fee:
Category |
International Participants (US DOLLARS) |
Indian Participants (INDIAN RUPEE) |
Faculty |
Single author: 125 USD
Co-author: 200 USD |
Single author: 2200/- INR
Co-author: 3200/-INR |
Students/Research Scholars |
Single author: 75 USD
Co-author: 100 USD |
Single author: 1400/-INR
Co-author: 2200/- INR |
The registration fees include:
- Publication of full research paper in ISSN online journal
- Certificate of publication
- Certificate of paper presentation
- Journal issue in CD
- Upload to the IFRA Conference link
The Journal partner is www.ijra.in
Contact:
Email: enquiry@iffraa.com
Website: www.iffraa.com
Download Notification, Registration Form
