Lex Contracts - Quiz on Law of Contracts
Amity Law School, Noida is organizing 'Lex Contracts', a quiz on law of contracts, as a part of Amity Youth Fest, 2014.
Date: 7th February, 2014
Venue: I-2 Block, Amity Law School, Noida, Amity University Uttar Pradesh
Rules:
- There shall be 100 teams which will be accepted on the basis of first come basis.
- Each team shall consist of two members.
- Registration fee charged will be Rs. 200 per team.
- A team can consist of up to 2 members.
- A participant can be a part of only one team.
- Multiple teams can participate from one college.
- Cross college teams are permitted.
- Registration will be done Sending a mail of registration to lexcalsn@gmail.com and paying the registration fee on the day of the event 7th February, 2014 between 9:00 A.M. To 10:30 A.M. All participants on the day of the event are requested to carry a copy of registration confirmation E-mail with them.
- All entries must be mailed to lexcalsn@gmail.com with the following details College Name + Member Details - respective names, phone nos. & email ids.
- The subject of the e-mail and the file name should be 'AYF Quiz Registration'.
Registration:
Registration is on first come first basis.
Event Procedure:
- It shall consist of both written test as well oral round.
- Negative marking will be done for every wrong answer.
- There will be system of starred questions as well (in written rounds only)
- Questions shall be based on law of contracts, both general and specific (indemnity, guarantee, bailment, pledge, agency), and common law doctrines.
Contact:
Priyan Garg
Phone: +91-9582144377
Shorya Jaipal
Phone: +91-8800425768
Email: lexcalsn@gmail.com
