3rd Annual LegalEra Conclave 2014
The event caters to an audience looking to understand the changing dynamics of doing business in India & Asia. Attendees can look forward to meeting top-notch decision makers from the legal and corporate world, participate in interactive discussions and share information and insights to stay ahead of the competition.
The Conclave will invite dynamic personalities and key figures from various countries to talk about the Global Business Trends. It will be a two day event in Mumbai.
Date: 14th - 15th March, 2014
Venue: Hotel Taj Lands End, Mumbai
Why Attend?
Apart from increased exposure and opportunities to network, participants at this year's conclave will walk away with a better understanding of the changing lending environment as well as how to tap alternate sources of finance for their businesses. Dynamic personalities from 12 countries, 50+ Speakers and 300+ Attendees will share valuable insights on global business trends.
Who Should Attend?
- Chairmen, Managing Directors, Board Members & Senior Management
- Company Secretaries, Chartered Accountants
- Legal Heads, Compliance Heads & Lawyers
- Senior Partners, Legal Professionals, CEOs, etc.
- Associates
- Communication Consultants
Key Discussion Areas:
- The global business trends with a comparative analysis on India and The World
- Business and Economy effect on policy making or vice versa
- What Drives Competition and the theory of Competition Law - Challenges & the Future
- Global Business Trends in Mergers & Acquisition
- Arbitration - The Way Ahead International Arbitration & BITs
- The New Company Act 2013 -Old Bottle New Wine
- Compliance - Defining Corporate Culture
Online Registration:
http://www.legaleraconclave.com/register
Contact:
Mr. Ravi Sharma
Phone: +91-8879635573
Email: ravi@legalera.in
Mr. Amir Sayed
Phone: +91-8879635574
Email: amir@legalera.in
301-302, 3rd Floor, Om Palace,
Dr Ambedkar Road, Bandra (W)
Mumbai-400 050, Maharastra
Phone: 022-2600 3300
Website: http://www.legaleraconclave.com/