Enhelion - Certificate Programme in New Media Laws; Art & Law; Right to Information; Social Media & IT Act
Enhelion has launched 4 new certificate courses.
- Certificate Programme in New Media Laws:
Media has long become the cornerstone of many a democracy. The importance of media in today's economic is unquestionable and unimaginably powerful. However, media also has to be regulated such that its powers are not abused. On the other hand media has to be protected against encroachment upon its basic rights. Media may range from the traditional to contemporary. This encompasses a whole variety of laws right from Information Technology laws to Advertising laws. From public policy to business laws.
Media has pervaded all aspects of social, cultural and economic situations. The course would try to equip you the most important and advanced knowledge of laws that would help you in any given scenario. The faculties are experts in their chosen fields and have taken out time to share their vast experience in such laws with you.
- Certificate Programme in Art and Law:
Enhelion presents a unique certificate programme in Art and Law. In the latest media, entertainment and music industry developments, art has taken on an entirely different meaning in various contexts. An artist's expression through different mediums of artistic form has evolved and is slowly establishing itself as an important concept throughout the world. This also extends to unheard instances of three dimensional art and also that of architecture. The personality and economic rights of artists in their works and the transfer of these rights to subsequent possessors raise a number of challenging intellectual property issues.
This certificate programme will help you understand the broad spectrum of problems involving the interaction of art and the law, both historically and in contemporary society. Emphasis will be given to issues such as moral right and droit de suite statutes; legal issues that arise in the burgeoning art market. The faculty who undertake to teach you these ground breaking concepts are people who have successfully defended the rights of their client's in various matters. Now they come to share their immense knowledge with you in order to help you succeed in your chosen career path.
- Certificate Programme in Right to Information
The Right to information Act has been a path breaking legislation in India, but unfortunately there aren't any high quality online courses that deal with this essential legislation, which has revolutionized the way information is looked upon in India. Enhelion has developed an extremely interesting short certificate programme, which will give an enrolled student - a complete understanding of the Act and how to approach agencies in order to gain vital information.
You as an enrolled student will not only get immense knowledge about the understanding the Right to information, but also would get a complete analysis of the Right to information Act and Data Protection, which will include, Data protection in Europe as well as Corporate compliance Issues in today's day and age.
- Certificate Programme in Social Media and the Information Technology Act:
Enhelion has launched India's first online certificate programme on social media and the Information technology Act. The social network has changed the way people communicate with each other and the manner in which information is shared and distributed. It can be defined as any web or mobile based platform that enables an individual or agency to communicate interactively and enables exchange of user generated content. It is also referred to as "Web 2.0", a category of sites that is based on user participation and user-generated content.
In recent years, social media has also become a tool, which is used by companies to woo prospective consumers and maintain relationships with the current ones. In a span of 12 weeks, you as an enrolled student, will not only be able to understand the nuances of nascent Internet Law of India but would also get a broad understanding of the several essential concepts. Concepts such as Data Protection, Privacy, intermediary Liability will be taught in great detail and you will also get comparative knowledge on several important legislations across international jurisdictions that deal with social media and social media.
Eligibility:
- Undergraduate or pursuing undergraduation in any discipline including law, business management etc
- Medium of Instruction: English
Duration: 12 weeks [1st March, 2014 to 1st June, 2014]
Course Fee: Rs. 4,000
Contact:
Mr. James M.
Director - Academic Programmes
Phone: +91-9654657603
Mr. Ashwin Madhavan
Director, Strategic Alliances & Operations
Phone: +91-9990775833
Enhelion Knowledge Ventures Pvt. Ltd.
Level 2, Elegance Tower
Mathura Road, Jasola
New Delhi-110025
Phone: +91-11-40601512
Fax: +91-11-40601235
Email: info@enhelion.com
Website: www.enhelion.com
