XVIII All India Moot Court Competition University Law College - 2014
Society of Mooters, the student body of University Law College, is proud to organize the XVIIIth edition of the All India Moot Court Competition.
Date: 21st - 23rd February, 2014
Venue: University Law College, Jnana Bharathi Campus, Bangalore University, Bangalore
Eligibility:
The competition is open for law students currently pursuing their Bachelors degree in law i.e. 3 Year LL.B. Programme or 5 Year LL.B. Programme.
Team Composition:
- Each team shall consist of a minimum of 2 and maximum of 3 members. This number cannot be modified under any circumstances.
- Each team shall include two speakers, who may be accompanied by one researcher, all of whom shall have to be accordingly designated during the registration process. Each team will have a team code and each member shall be given an individual code. The team code shall be sent to the teams through mail and/or shall be informed over telephone. The respective team codes have to be mentioned in the right top corner of the cover page of the memorials.
- Teams shall not disclose their identity or of their institution or city, etc.; such disclosure shall invite penalties including disqualification. The decision for the same shall be at the discretion of the organizers.
Registration:
Registration for the competition has to be done in two stages.
- Firstly, Registration of the teams is to be done on or before 17th January, 2014, through E-mail only. The registration shall be sent only to ulcmoot2014@gmail.com with the subject being 'Registration'. The registration should contain the details of the students taking part in the competition. The registration shall be confirmed by the Society of Mooters within 72 hours in receipt of the registration mail.
- Secondly, the filled registration forms which contain the details of students taking part should be received latest by 20th January, 2014. Law Schools/Colleges sending registration form without prior registration through email shall not be considered for the competition. The registration form shall contain the details of the participants and sign and seal of the principal along with the seal of the college.
Number of teams participating will be limited to 28 teams on a first-come-first-serve basis.
Hospitality:
Accommodation shall be provided only to the outstation teams on the days of the competition only i.e. from 21st to 23rd February, 2014. It shall be extended to the members of the team (maximum three) only. Team(s) shall be responsible for any/all damages caused by them during their stay.
Important Dates:
Last Date of Registration by Email |
17th January, 2014 |
Last Date for Submission of filled Registration Form |
20th January, 2014 |
Last Date for Submission of written Memorials (Soft copy through Email) |
1st February, 2014 |
Last Date for Submission of written Memorials (Hard copy) |
5th February, 2014 |
Inaugural Function |
21st February, 2014 |
Orientation & Draw of Lots |
21st February, 2014 |
Moot Court Competition |
22nd & 23rd February, 2014 |
Valedictory Function |
23rd February, 2014 |
Contact:
Society of Mooters
University Law College,
Jnana Bharathi Campus,
Bangalore University,
Bangalore - 560 056
Phone: +91-9901291616, +91-9008175094
Email: ulcmootqueries14@gmail.com
Website: http://www.ulcmoot.com/
Download Moot Problem, Registration Form
